High Courts06 Jul 2015Allowed
Radha Munda Vs Director Personnel, Central Coalfield Ltd. and Others
Jharkhand High Court · (2015) 4 AJR 167 : (2015) 3 JLJR 319 : (2015) LabIC 4001
Constitution of India, 1950 - Article 12, 16
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 619 of 1,479
High Courts06 Jul 2015Allowed
Nirbhay Prakash Vs The State of Jharkhand
Jharkhand High Court · (2015) 07 JH CK 0048
Constitution of India, 1950 - Article 14, 16, 341
High Courts06 Jul 2015Allowed
Md. Islam Ansari Vs Central Coalfields Limited and Others
Jharkhand High Court · (2015) 4 JLJR 704
High Courts06 Jul 2015Allowed
Binod Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 192
High Courts06 Jul 2015Disposed Off
Sugair Ahmed Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 698 : (2015) 4 JLJR 210
High Courts06 Jul 2015Allowed
Arun Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 07 JH CK 0007
High Courts06 Jul 2015Disposed off
Sushama Sara Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 07 JH CK 0006
High Courts06 Jul 2015Disposed off
Vinod Kumar Tiwary Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 450 : (2015) 3 JLJR 329
High Courts06 Jul 2015Disposed off
Yogendra Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 07 JH CK 0004
High Courts03 Jul 2015Dismissed
Hitesh Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 87
Constitution of India, 1950 - Article 14
High Courts03 Jul 2015Partly Allowed
Lalit Kumar Agarwal Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 618
Constitution of India, 1950 - Article 14
High Courts03 Jul 2015Disposed Off
Raghbendra Singh and Others Vs Steel Authority of India Limited and Others
Jharkhand High Court · (2016) 1 AJR 618
High Courts03 Jul 2015
Kamdeo Yadav Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 625
High Courts03 Jul 2015Allowed
Naresh Mohan Singh Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2015) 3 JLJR 622
Constitution of India, 1950 - Article 226
High Courts03 Jul 2015Partly Allowed
Himansu Shekhar Singh Vs The State of Bihar
Jharkhand High Court · (2015) 3 JLJR 639
Penal Code, 1860 (IPC) - Section 307, 34, 380, 395, 411
High Courts03 Jul 2015Disposed off
B.P. Kashyap Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 07 JH CK 0003
Penal Code, 1860 (IPC) - Section 202, 403, 405, 406, 420
High Courts02 Jul 2015Dismissed
Bhaiya Shyam Vs State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 706 : (2015) 3 JLJR 457
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 291AEvidence Act, 1872 - Section 145, 9Penal Code, 1860 (IPC) - Section 120B, 34, 364A, 379, 411
High Courts02 Jul 2015
B.R. Singh and Co. Vs The Commissioner, Central Excise and Service Tax and Others
Jharkhand High Court · (2015) 40 STR 667
Central Excises and Salt Act, 1944 - Section 35B(3)Civil Procedure Code, 1908 (CPC) - Order 21 Rule 20, Order 21 Rule 90
High Courts02 Jul 2015Dismissed
Pradeep Kumar Vs State of Jharkhand
Jharkhand High Court · (2015) 07 JH CK 0045
Penal Code, 1860 (IPC) - Section 120(B), 120B, 420, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(c)(d), 13(1)(d), 13(2)
High Courts02 Jul 2015Dismissed
Sudeb Adhikari and Others Vs Singhbhum Central Co-operative Bank Ltd. and Others
Jharkhand High Court · (2015) 07 JH CK 0042
Administrative Tribunals Act, 1985 - Section 22(3), 22(3)(f)Civil Procedure Code, 1908 (CPC) - Order 40 Rule 40, Order 47 Rule 1, Order 47 Rule 47, 114, 151Constitution of India, 1950 - Article 137, 145, 226