High Courts25 Jun 2015
Jagannath Cement Works Pvt. Ltd. Vs Union of India
Jharkhand High Court · (2015) 325 ELT 497
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 621 of 1,479
High Courts24 Jun 2015Dismissed
Canara Bank Vs Shilpee Housing Development Pvt. Ltd. and Others
Jharkhand High Court · (2015) 06 JH CK 0018
Constitution of India, 1950 - Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 23, 24
High Courts24 Jun 2015Dismissed
Ranjeet Toppo Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 06 JH CK 0002
Constitution of India, 1950 - Article 226Jharkhand Panchayat Raj Act, 2001 - Section 120Penal Code, 1860 (IPC) - Section 177
High Courts23 Jun 2015Dismissed
Bistu Pramanik and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 LLJ 386
High Courts23 Jun 2015Partly Allowed
Kalindra Yadav and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 302
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 148, 149, 302, 307, 34
High Courts23 Jun 2015Dismissed
Junas Kiro Vs State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 295
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts23 Jun 2015Dismissed
Mahendra Sharma and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 301 : (2015) 147 FLR 269 : (2015) 3 JLJR 282 : (2015) 3 LLJ 394
High Courts23 Jun 2015
Ravindra Sahi Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 06 JH CK 0019
Bihar and Orissa Excise Act, 1915 - Section 22, 42Penal Code, 1860 (IPC) - Section 302, 34
High Courts22 Jun 2015Dismissed
Hari B.P. Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2015) 3 JLJR 272
Industrial Disputes Act, 1947 - Section 18
High Courts22 Jun 2015Dismissed
Rajendra Rai and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 274
Criminal Procedure Code, 1973 (CrPC) - Section 162, 313Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 114, 302, 34
High Courts19 Jun 2015Dismissed
Zakir Ansari Vs The State of Jharkhand
Jharkhand High Court · (2016) 1 AJR 421 : (2015) 4 JLJR 190
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 395, 412
High Courts19 Jun 2015Allowed
Ludi Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 06 JH CK 0031
Right to Information Act, 2005 - Section 12(4), 15(4), 20, 7
High Courts18 Jun 2015Allowed
Swati Enterprises Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 222
Chotanagpur Tenancy Act, 1908 - Section 49Land Acquisition Act, 1894 - Section 11, 16, 17, 17(1), 17(2)
High Courts18 Jun 2015
Commissioner of Income Tax, Central Vs Panchwati Builders
Jharkhand High Court · (2015) 06 JH CK 0047
Income Tax Act, 1961 - Section 132, 142A
High Courts18 Jun 2015Dismissed
Maksud Alam Vs Indian Oil Corporation and Others
Jharkhand High Court · (2015) 3 JLJR 280
Constitution of India, 1950 - Article 226
High Courts18 Jun 2015Disposed off
Sushila Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 06 JH CK 0035
Constitution of India, 1950 - Article 226
High Courts18 Jun 2015Dismissed
Anil Kumar Vs The Union of India
Jharkhand High Court · (2015) 06 JH CK 0025
Penal Code, 1860 (IPC) - Section 120B, 193, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts18 Jun 2015Allowed
Dhanraj Mahto and Others Vs MMTC Limited and Others
Jharkhand High Court · (2015) 4 AJR 150
Constitution of India, 1950 - Article 14, 16Sick Industrial Companies (Special Provisions) Act, 1985 - Section 18(4), 19(1), 19(2), 19(3)
High Courts18 Jun 2015Dismissed
Sadanand Prasad Singh and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 520
Criminal Procedure Code, 1973 (CrPC) - Section 227Explosive Substances Act, 1908 - Section 2, 2(a), 2(b), 3, 4
High Courts18 Jun 2015Dismissed
Raj Kishore Singh Vs The Union of India
Jharkhand High Court · (2015) 06 JH CK 0004
Penal Code, 1860 (IPC) - Section 120B, 193, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)