COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 622 of 1,479

High Courts18 Jun 2015Dismissed

Santosh Kumar Chaurasia Vs The State of Jharkhand

Jharkhand High Court · (2015) 06 JH CK 0003

Criminal Procedure Code, 1973 (CrPC) - Section 313, 354, 354(3), 43Evidence Act, 1872 - Section 8Penal Code, 1860 (IPC) - Section 302, 394

High Courts17 Jun 2015Partly Allowed

Ritbaran Manjhi Vs State of Jharkhand

Jharkhand High Court · (2015) 4 AJR 201

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 8Penal Code, 1860 (IPC) - Section 300, 302, 304

High Courts17 Jun 2015

Maa Tara Ispat Industries Pvt. Ltd. Vs Jharkhand Urja Vikas Nigam Limited and Others

Jharkhand High Court · (2015) 3 JLJR 313

High Courts16 Jun 2015Dismissed

Umesh Rai Vs Renu Devi and Others

Jharkhand High Court · (2015) 3 AJR 432 : (2016) 1 DMC 115 : (2015) 3 JLJR 518

Criminal Procedure Code, 1973 (CrPC) - Section 125Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 498-A

High Courts16 Jun 2015Dismissed

Rakesh Kumar Vs The State of Jharkhand and Others

Jharkhand High Court · (2015) 06 JH CK 0028

Constitution of India, 1950 - Article 311

High Courts16 Jun 2015Allowed

Chandi Charan Sarkar Vs The State of Jharkhand and Others

Jharkhand High Court · (2016) 1 AJR 406

High Courts16 Jun 2015Dismissed

Rashi Polypack Vs Jharkhand State Pollution Control Board and Others

Jharkhand High Court · (2015) 5 FLT 671

High Courts16 Jun 2015Dismissed

Sultan Ansari Vs The State of Jharkhand and Others

Jharkhand High Court · (2015) 3 AJR 389 : (2015) 3 JLJR 327

Criminal Procedure Code, 1973 (CrPC) - Section 144

High Courts16 Jun 2015Dismissed

Kauleshwar Kotwar Vs The State of Jharkhand

Jharkhand High Court · (2015) 4 AJR 311

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, 302

High Courts16 Jun 2015

Rajendra D. Seth Vs The State of Jharkhand

Jharkhand High Court · (2015) 3 JLJR 527

Criminal Procedure Code, 1973 (CrPC) - Section 387, 61, 62, 63, 64Penal Code, 1860 (IPC) - Section 302, 304, 364, 367, 382

High Courts16 Jun 2015Dismissed

Sita Gope Vs The State of Jharkhand

Jharkhand High Court · (2015) 3 JLJR 493

Criminal Procedure Code, 1973 (CrPC) - Section 294, 313Penal Code, 1860 (IPC) - Section 307, 323, 325, 34, 341

High Courts16 Jun 2015Dismissed

Atam Thakur and Others Vs State of Jharkhand

Jharkhand High Court · (2015) 4 AJR 362

Criminal Procedure Code, 1973 (CrPC) - Section 227, 4Penal Code, 1860 (IPC) - Section 147, 323, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3, 4, 9

High Courts16 Jun 2015Allowed

Ishwar Chand Jaiswal and Others Vs State of Jharkhand

Jharkhand High Court · (2015) 3 JLJR 516

Criminal Procedure Code, 1973 (CrPC) - Section 239, 451, 457Penal Code, 1860 (IPC) - Section 414

High Courts15 Jun 2015Dismissed

Niyoti Bala Das Vs The Union of India and Others

Jharkhand High Court · (2016) 1 AJR 101 : (2015) 3 JLJR 405

Constitution of India, 1950 - Article 14, 16Evidence Act, 1872 - Section 108

High Courts15 Jun 2015Disposed off

Sushila Kumari Vs The State of Jharkhand and Others

Jharkhand High Court · (2016) 1 AJR 509

High Courts22 May 2015Allowed

Murtaj Ansari Vs State of Jharkhand

Jharkhand High Court · (2015) 3 AJR 614 : (2015) 3 JLJR 485

Criminal Procedure Code, 1973 (CrPC) - Section 320Penal Code, 1860 (IPC) - Section 34, 498, 498A

High Courts22 May 2015Disposed off

Dhirendra Kumar Sinha Vs The State of Jharkhand and Others

Jharkhand High Court · (2015) 4 AJR 93 : (2015) 3 JLJR 381

High Courts22 May 2015Allowed

Upendra Kumar Upadhayay Vs The Union of India and Others

Jharkhand High Court · (2015) 3 JLJR 335

High Courts22 May 2015Disposed off

Arvind Kumar Mishra Vs The State of Jharkhand and Others

Jharkhand High Court · (2016) 1 AJR 695 : (2015) 3 JLJR 391

Constitution of India, 1950 - Article 226, 32

High Courts22 May 2015Allowed

P.K. Chakraborty Vs Union of India and Others

Jharkhand High Court · (2015) 05 JH CK 0065