High Courts20 May 2015Dismissed
Sk. Khalil Sk. and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 05 JH CK 0056
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 395, 412
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 624 of 1,479
High Courts20 May 2015
Economic Transport Organization Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 05 JH CK 0052
Jharkhand Value Added Tax Act, 2005 - Section 72, 80(4)
High Courts20 May 2015Dismissed
Bhanu Prasad Singh and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 489
Criminal Procedure Code, 1973 (CrPC) - Section 245Penal Code, 1860 (IPC) - Section 211, 323, 341, 420
High Courts20 May 2015Allowed
Sanjay Kumar Khemka Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 497
Constitution of India, 1950 - Article 226Forest Act, 1927 - Section 33, 52, 63
High Courts19 May 2015Dismissed
Rajendra Lal Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 257
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 302
High Courts19 May 2015Dismissed
Tarun Kumar Samanta Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 05 JH CK 0054
Motor Vehicles Act, 1988 - Section 59, 67, 68(3), 70, 71
High Courts19 May 2015Disposed off
Rajrajeshwar Prasad Singh Chandel and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 651 : (2015) 4 JLJR 172
Chotanagpur Tenancy Act, 1908 - Section 83(2), 84(2)Contract Act, 1872 - Section 23Penal Code, 1860 (IPC) - Section 228
High Courts19 May 2015Disposed off
Surendra Kumar Srivastava and Others Vs The General Manager, Jharkhand State Electricity Board
Jharkhand High Court · (2015) 05 JH CK 0051
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 300A, 300-ACriminal Procedure Code, 1973 (CrPC) - Section 145
High Courts19 May 2015Dismissed
Wave Industries Private Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 05 JH CK 0036
Constitution of India, 1950 - Article 226
High Courts19 May 2015Dismissed
Mrityunjay Das Vs The State of Jharkhand
Jharkhand High Court · (2015) 05 JH CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 173, 227, 228, 397, 401Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 304(B), 306, 34
High Courts19 May 2015Allowed
Mahesh Bhagat Vs The State of Jharkhand
Jharkhand High Court · (2016) 1 AJR 478 : (2015) 3 JLJR 482
Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 397, 401Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 19, 21, 24, 27-A, 28
High Courts18 May 2015Dismissed
Vidyawati Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 350 : (2015) 3 JLJR 266
High Courts18 May 2015Dismissed
Surendra Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 163 : (2015) 147 FLR 368 : (2015) LLR 1274
Criminal Procedure Code, 1973 (CrPC) - Section 468Industrial Disputes Act, 1947 - Section 18 (3), 29, 32
High Courts18 May 2015Dismissed
Swawlambi Education Trust Vs Union of India and Others
Jharkhand High Court · (2015) 05 JH CK 0035
Indian Medical Council Act, 1956 - Section 10A, 10A(2), 10A(2)(a), 33
High Courts15 May 2015Allowed
Dara Singh Vs BCCL, Dhanbad and Others
Jharkhand High Court · (2015) 146 FLR 321
Industrial Disputes Act, 1947 - Section 10, 10(8), 11, 11-A, 15
High Courts15 May 2015Disposed off
Vincent Tirkey Vs The Union of India and Others
Jharkhand High Court · (2015) 05 JH CK 0055
Constitution of India, 1950 - Article 226
High Courts15 May 2015Partly Allowed
Ram Lagan Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 27 : (2015) 3 JLJR 268
Constitution of India, 1950 - Article 311, 311(2)
High Courts15 May 2015Disposed off
Satish Chandra Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 05 JH CK 0016
Constitution of India, 1950 - Article 13, 14, 16Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 60
High Courts14 May 2015Allowed
Umesh Kumar Singh Vs Union of India and Others
Jharkhand High Court · (2015) 146 FLR 560
High Courts14 May 2015Dismissed
Samari Mahatawin Vs The Eastern Coalfields Limited and Others
Jharkhand High Court · (2015) 3 JLJR 396