High Courts11 May 2015Allowed
Suryadeo Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 05 JH CK 0008
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 626 of 1,479
High Courts08 May 2015Allowed
Surya Commodities Pvt. Ltd. Vs Bharat Raj Singh
Jharkhand High Court · (2015) 3 AJR 518
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 10, Order 22 Rule 10(1)Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 52
High Courts08 May 2015Dismissed
Tata Yodogawa Ltd. and Others Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2015) 3 AJR 259 : (2015) 3 JLJR 223
Bihar Reorganisation Act, 2000 - Section 62Constitution of India, 1950 - Article 226
High Courts08 May 2015Disposed off
Shri Bajrang Rice and Flour Mills and Others Vs Union of India and Others
Jharkhand High Court · (2016) 1 AJR 396
High Courts08 May 2015Dismissed
Rakesh Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 457 : (2015) 2 JLJR 655
High Courts07 May 2015Dismissed
Umesh Giri Vs Union of India and Others
Jharkhand High Court · (2015) 3 AJR 610 : (2016) 1 JLJR 108
High Courts07 May 2015Allowed
Suryadeo Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 336
High Courts07 May 2015Disposed off
Rameshwar Singh Fauji Vs Union of India and Others
Jharkhand High Court · (2015) 3 AJR 84
High Courts07 May 2015Allowed
Nifikir Pal Vs Eastern Coalfields Limited and Others
Jharkhand High Court · (2015) 3 AJR 640 : (2015) 3 JLJR 260
Constitution of India, 1950 - Article 311(2)
High Courts07 May 2015Allowed
Makhu Singh Vs Eastern Coalfields Limited and Others
Jharkhand High Court · (2015) 3 JLJR 399
Constitution of India, 1950 - Article 311(2)
High Courts07 May 2015
Jharkhand State Electricity Board and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 86
High Courts07 May 2015Allowed
Jharkhand State Electricity Board Vs Sudisa Foundry Pvt. Ltd.
Jharkhand High Court · AIR 2015 Jhar 74 : (2015) 3 AJR 201
Electricity Act, 2003 - Section 126, 127
High Courts06 May 2015Disposed off
State of Jharkhand and Others Vs Shio Narayan Singh and Others
Jharkhand High Court · (2015) 3 AJR 624
High Courts06 May 2015Dismissed
Central Bank of India Vs Gyan Press Metal Private Limited
Jharkhand High Court · (2015) 3 AJR 152 : (2016) 1 BC 116
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(3)(A), 13(4), 17, 17(2)
High Courts06 May 2015Allowed
Santre Oraon Vs State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 551 : (2015) 3 JLJR 640
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34, 376, 511
High Courts06 May 2015Disposed off
Kunal Bhalotia Vs Jharkhand Urja Vikas Nigam Limited and Others
Jharkhand High Court · (2015) 4 AJR 184 : (2015) 2 JLJR 657
Electricity Act, 2003 - Section 126, 127, 135, 154(5), 43Penal Code, 1860 (IPC) - Section 379, 411, 420
High Courts06 May 2015Allowed
Bharat Ingots and Steel Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2015) 3 AJR 375
High Courts06 May 2015Allowed
Jirwa Devi and Others Vs Puran Sao and Others
Jharkhand High Court · (2015) 05 JH CK 0025
High Courts06 May 2015Allowed
Ajit Pramanik Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 289
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7(A), 7-A
High Courts06 May 2015Allowed
Bimal Gorai Vs The State of Jharkhand
Jharkhand High Court · (2015) 05 JH CK 0023
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7(A), 7-A