High Courts06 May 2015Dismissed
Mundrika Prasad Vs Shushila Devi and Others
Jharkhand High Court · (2015) 4 AJR 349
Registration Act, 1908 - Section 17
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 627 of 1,479
High Courts06 May 2015
Mokhtar Ahmad Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 523
Criminal Procedure Code, 1973 (CrPC) - Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 - Section 5
High Courts06 May 2015Dismissed
Damodar Singh and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 487
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 227, 228Penal Code, 1860 (IPC) - Section 302
High Courts05 May 2015Disposed off
Khagen Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 356 : (2016) 6 FLT 45
Air (Prevention and control of Pollution) Act, 1981 - Section 21(4)Forest (Conservation) Act, 1980 - Section 2, 3Forest Act, 1927 - Section 30(a), 63
High Courts05 May 2015Allowed
Prakash Bhuiya Vs State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 333
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 366, 376, 376(2-g)
High Courts05 May 2015Dismissed
Sunil Kumar Agarwal Vs Union of India and Others
Jharkhand High Court · (2015) 3 AJR 513
High Courts05 May 2015
Emaar Alloys Pvt. Ltd. Vs Director General of Income Tax (Investigations) and Others
Jharkhand High Court · (2015) 235 TAXMAN 569
Constitution of India, 1950 - Article 226Income Tax Act, 1922 - Section 22, 37Income Tax Act, 1961 - Section 131, 131 (1)(b), 131(1), 131(1A), 132
High Courts05 May 2015Dismissed
Mongia Steel Limited Vs Shree Khatu Shyamji Cement MFG Private Limited
Jharkhand High Court · AIR 2016 Jhar 4 : (2015) 4 AJR 353 : (2015) 3 JLJR 286
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151
High Courts05 May 2015Dismissed
Sukat Bhuiya Vs State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 642
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts01 May 2015Disposed off
Benu Rani Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 605
Penal Code, 1860 (IPC) - Section 409, 420, 467, 468, 471
High Courts01 May 2015
Vaishnavi Multigrains Private Limited and Others Vs Jharkhand Urja Vikash Nigam Ltd. (J.U.V.N.L.) and Others
Jharkhand High Court · (2015) 4 AJR 87 : (2015) 3 JLJR 104
Electricity Act, 2003 - Section 15, 181(2), 43, 43(3), 45
High Courts01 May 2015Dismissed
Nagendra Singh Vs Joginder Singh
Jharkhand High Court · (2015) 3 AJR 81
Criminal Procedure Code, 1973 (CrPC) - Section 177, 178, 182Penal Code, 1860 (IPC) - Section 498A
High Courts01 May 2015Dismissed
Nagendra Singh and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 05 JH CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 177, 178, 182Penal Code, 1860 (IPC) - Section 498A
High Courts01 May 2015Partly Allowed
Sheo Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 05 JH CK 0020
High Courts30 Apr 2015Allowed
Pappu Sah Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 JLJR 633
Criminal Procedure Code, 1973 (CrPC) - Section 317, 353
High Courts30 Apr 2015Allowed
Gita Vs Bharat Coking Coal United and Others
Jharkhand High Court · (2015) 2 JLJR 623
Penal Code, 1860 (IPC) - Section 302, 34
High Courts30 Apr 2015Allowed
Sanjay Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 621
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 11, 14, 7, 9
High Courts30 Apr 2015
Nishi Rani Kerketta and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 JLJR 614
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 65-B(4)Penal Code, 1860 (IPC) - Section 120-B, 302
High Courts30 Apr 2015Dismissed
G. Vaidyanathan Vs Jharkhand Urja Vikas Nigam Limited and Others
Jharkhand High Court · (2015) 2 JLJR 532
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 7
High Courts30 Apr 2015Dismissed
Neera Gupta and Others Vs Ravindra Kumar Gupta and Others
Jharkhand High Court · (2015) 3 JLJR 239