High Courts28 Apr 2015Disposed off
Ram Nath Lal Das Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 248
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 629 of 1,479
High Courts28 Apr 2015Allowed
Dhena Soren and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 433 : (2015) 3 Crimes 394 : (2015) 2 JLJR 549
Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts28 Apr 2015Allowed
Shashi Bhushan Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 616 : (2015) 2 Crimes 360 : (2016) 1 DMC 561 : (2015) 2 JLJR 535
Criminal Procedure Code, 1973 (CrPC) - Section 205, 313, 397, 401Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 307, 406, 498-A
High Courts28 Apr 2015Allowed
Employers in relation to the Management of Kusunda Area of Bharat Coking Coal Limited Vs Their Workmen being represented by the President, National Colliery Congress
Jharkhand High Court · (2015) 2 JLJR 630
Industrial Disputes Act, 1947 - Section 10Penal Code, 1860 (IPC) - Section 379, 411
High Courts28 Apr 2015Dismissed
State of Jharkhand Vs Savitri Devi and Others
Jharkhand High Court · (2016) 1 AJR 115 : (2015) 2 JLJR 636
Cantonments Act, 1924 - Section 3Urban Land (Ceiling and Regulation) Act, 1976 - Section 10, 10(1), 10(3), 10(4), 10(6)Urban Land (Ceiling and Regulation) Repeal Act, 1999 - Section 3, 4
High Courts28 Apr 2015Allowed
Sangita Gupta and Others Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2015) 145 FLR 1089 : (2015) 2 JLJR 626
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts28 Apr 2015Allowed
Sardana Ghagra and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 181
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 34, 364
High Courts27 Apr 2015Allowed
Hare Ram Mahto and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 619
Criminal Procedure Code, 1973 (CrPC) - Section 227, 313, 319, 397, 401Penal Code, 1860 (IPC) - Section 302, 34
High Courts27 Apr 2015
Kiran Devi Vs State of Jharkhand
Jharkhand High Court · (2015) 2 JLJR 585
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Forest Act, 1927 - Section 33Penal Code, 1860 (IPC) - Section 414, 420
High Courts27 Apr 2015
Navneet Bhanu and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 555
Penal Code, 1860 (IPC) - Section 120-B, 406, 409
High Courts27 Apr 2015Dismissed
Shibnandan Sah Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 548
Jharkhand Panchayat Raj Act, 2001 - Section 26, 30Penal Code, 1860 (IPC) - Section 406, 420
High Courts27 Apr 2015Dismissed
Chandra Nath Mishra Vs Ranchi University and Others
Jharkhand High Court · (2015) 2 JLJR 547
High Courts27 Apr 2015Allowed
Dhaneshwar Mahto Vs Krishna Kumar Mehta
Jharkhand High Court · (2015) 3 JLJR 39
High Courts27 Apr 2015
Sunil Kumr Das Vs State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 188 : (2015) 3 JLJR 419
Criminal Procedure Code, 1973 (CrPC) - Section 164, 164(2), 164(4)Penal Code, 1860 (IPC) - Section 120B, 201, 302, 34, 364A
High Courts27 Apr 2015
Mecon Limited and Others Vs Dy. Commissioner of Income Tax, Circle 2 and Others
Jharkhand High Court · (2015) 4 AJR 838
Income Tax Act, 1961 - Section 115JB, 115-JB, 115JB(1), 145(2), 250
High Courts24 Apr 2015Dismissed
Corporate Ispat Alloys Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 668
High Courts24 Apr 2015Disposed off
Philip Marianus Toppo Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 354
High Courts24 Apr 2015Dismissed
Pancham Oraon Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 145 FLR 1086
Constitution of India, 1950 - Article 14
High Courts24 Apr 2015Allowed
Rana Awadhesh Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 646
Penal Code, 1860 (IPC) - Section 109, 120B, 201, 415, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts24 Apr 2015Partly Allowed
Wase Khan Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 655 : (2015) 145 FLR 944 : (2015) 2 LLN 391