High Courts24 Apr 2015Disposed off
Permanand Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 145 FLR 1081 : (2015) 3 JLJR 346
Constitution of India, 1950 - Article 14, 226, 311(2)
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 630 of 1,479
High Courts23 Apr 2015Dismissed
Niranjan Prasad Dasondhi Vs BCCL
Jharkhand High Court · (2015) 3 AJR 648
High Courts23 Apr 2015Partly Allowed
Hari Om Traders Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 666
Constitution of India, 1950 - Article 14
High Courts23 Apr 2015
Bharat Vyas and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 4
Criminal Procedure Code, 1973 (CrPC) - Section 245, 464, 467, 471Penal Code, 1860 (IPC) - Section 120B, 323, 405, 406, 420
High Courts23 Apr 2015Allowed
Kali Rai Vs Mineral Area Development Authority and Others
Jharkhand High Court · (2015) 145 FLR 949
High Courts23 Apr 2015Dismissed
General Manager, Eastern Jharia Vs Jiwesh Sharma and Others
Jharkhand High Court · (2015) 04 JH CK 0076
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 33-C(2)
High Courts23 Apr 2015Dismissed
Gabrial Guria Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 04 JH CK 0071
High Courts23 Apr 2015Dismissed
Firan Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 346 : (2015) 2 JLJR 689
Penal Code, 1860 (IPC) - Section 302
High Courts23 Apr 2015Allowed
Shyam Sundar Murmu Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 04 JH CK 0037
Constitution of India, 1950 - Article 226
High Courts23 Apr 2015
R.M. Sinha and Co. Vs State of Jharkhand
Jharkhand High Court · (2015) 04 JH CK 0035
Arbitration Act, 1940 - Section 17Arbitration and Conciliation Act, 1996 - Section 33, 34, 34(1), 34(3), 36Civil Procedure Code, 1908 (CPC) - Section 151
High Courts23 Apr 2015Dismissed
Ramesh Singh Munda and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 747 : (2015) CriLJ 3138 : (2015) 2 JLJR 685
Penal Code, 1860 (IPC) - Section 302, 34
High Courts23 Apr 2015Allowed
Namlem Topno Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 621 : (2015) 145 FLR 1093
Constitution of India, 1950 - Article 300-A
High Courts23 Apr 2015Allowed
Arun Kumar Choudhary Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 658 : (2015) 146 FLR 316 : (2015) 2 JLJR 661
High Courts23 Apr 2015Disposed Off
Jharkhand State Electricity Board Vs Rishi Cement Company Ltd.
Jharkhand High Court · (2015) 4 AJR 453 : (2016) 1 CCR 470 : (2016) CriLJ 402
Electricity Act, 2003 - Section 126, 127, 135, 135(1A), 154(5)
High Courts22 Apr 2015Allowed
Satyanand Jee Vs State of Jharkhand
Jharkhand High Court · (2015) 3 Crimes 396
Penal Code, 1860 (IPC) - Section 302, 34
High Courts22 Apr 2015Disposed off
Ramanuj Prasad Vs Coal India Limited and Others
Jharkhand High Court · (2015) 04 JH CK 0114
High Courts22 Apr 2015Dismissed
Jitendra Pal Singh Vs Chandrakala Jain and Others
Jharkhand High Court · AIR 2015 Jhar 93 : (2015) 4 AJR 34
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 2, Order 21 Rule 21, Order 21 Rule 3, 2, 47Jharkhand Buildings (lease, Rent And Eviction) Control Act, 2000 - Section 11Transfer of Property Act, 1882 - Section 116
High Courts22 Apr 2015Dismissed
Shree Nanak Ferro Alloys (P) Ltd. Vs Jharkhand Urja Vikas Nigam Limited and Others
Jharkhand High Court · (2015) 04 JH CK 0089
Electricity Act, 2003 - Section 181(2)(x), 43, 45, 46, 47
High Courts22 Apr 2015Allowed
Govind Tiriya and Others Vs The Sate of Jharkand
Jharkhand High Court · (2015) 3 AJR 603 : (2015) 4 CCR 222 : (2015) 3 Crimes 398
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts22 Apr 2015Partly Allowed
Diptanshu Shekhar and Others Vs Birla Institute of Technology and Others
Jharkhand High Court · (2016) 1 AJR 295