High Courts16 Apr 2015Disposed off
Bipin Bihari Sinha Vs State of Jharkhand
Jharkhand High Court · (2015) 2 JLJR 654
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 632 of 1,479
High Courts16 Apr 2015Partly Allowed
George Lakra and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 JLJR 587
Penal Code, 1860 (IPC) - Section 299, 300, 302, 304, 34
High Courts16 Apr 2015Disposed off
Girdhar Lal Tripathi Vs Tenughat Vidyut Nigam Limited and Others
Jharkhand High Court · (2015) 3 AJR 361 : (2015) 2 JLJR 707
Constitution of India, 1950 - Article 14, 16
High Courts16 Apr 2015Dismissed
Shyam Sundi Vs The Union of India and Others
Jharkhand High Court · (2015) 4 AJR 317 : (2015) 3 JLJR 253
High Courts16 Apr 2015Dismissed
Jitu Acharya and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 803 : (2015) 3 JLJR 31
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts16 Apr 2015Dismissed
Binod Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 751 : (2015) CriLJ 3142 : (2015) 3 JLJR 47 : (2015) 2 JLJR 414
Arms Act, 1959 - Section 27, 35Criminal Procedure Code, 1973 (CrPC) - Section 173, 227, 228, 397, 401Penal Code, 1860 (IPC) - Section 109, 120-B, 302, 307, 34
High Courts15 Apr 2015Allowed
A. Kalam Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 608
Forest Act, 1927 - Section 33
High Courts15 Apr 2015
Durga Das Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 603
High Courts15 Apr 2015Dismissed
Basanti Kumari Vs Union of India and Others
Jharkhand High Court · (2015) 3 AJR 785 : (2015) 2 JLJR 583
High Courts15 Apr 2015Allowed
Basant Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 579
High Courts15 Apr 2015Allowed
Virendra Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 68
Forest Act, 1927 - Section 29, 30, 31, 33
High Courts15 Apr 2015
Mrityunjay Kumar Thakur Vs Union of India and Others
Jharkhand High Court · (2016) 1 AJR 446 : (2015) 3 JLJR 173
Penal Code, 1860 (IPC) - Section 325, 34
High Courts15 Apr 2015Dismissed
Uma Charan Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 246
High Courts15 Apr 2015Partly Allowed
Raghu Hari and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 340 : (2015) 2 JLJR 593
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 323, 324, 34
High Courts15 Apr 2015Dismissed
Sautan Bala Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 514 : (2015) 2 JLJR 572
High Courts15 Apr 2015Allowed
S.H.A. Kazmi and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 647
Forest (Conservation) Act, 1980 - Section 2, 3, 3-A, 3-BForest Act, 1927 - Section 30, 32, 33, 63Negotiable Instruments Act, 1881 (NI) - Section 138, 141
High Courts15 Apr 2015
Pankaj Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 581
Constitution of India, 1950 - Article 23
High Courts15 Apr 2015
Sumit Kumar Vs Indian School of Mines and Others
Jharkhand High Court · (2015) 2 JLJR 565
Constitution of India, 1950 - Article 14
High Courts15 Apr 2015Allowed
Sunil Kumar Dhar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 40
High Courts15 Apr 2015Dismissed
Subhra Banerjee Vs Union of India and Others
Jharkhand High Court · (2015) 2 JLJR 575