High Courts08 Apr 2015
Vijay Shankar Jha and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 319
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 634 of 1,479
High Courts08 Apr 2015Dismissed
Parbati Bhuini Vs BCCL and Others
Jharkhand High Court · (2015) 2 JLJR 318
High Courts08 Apr 2015Dismissed
Abdus Slam Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2015) 2 JLJR 316
High Courts08 Apr 2015Dismissed
Dhaneshwari Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 308
High Courts08 Apr 2015Dismissed
Sachchidanand Rajak and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 307
High Courts08 Apr 2015Dismissed
Raghunandan Koerie and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 04 JH CK 0020
Bihar Reorganisation Act, 2000 - Section 73
High Courts08 Apr 2015Dismissed
Suresh Gope Vs Airport Authority of India Ltd. and Others
Jharkhand High Court · (2015) 04 JH CK 0019
Land Acquisition Act, 1894 - Section 12, 12(2), 18, 30
High Courts08 Apr 2015
Tala Dada Vs State of Jharkhand
Jharkhand High Court · (2015) 04 JH CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 309, 313Penal Code, 1860 (IPC) - Section 302, 376
High Courts08 Apr 2015Allowed
Kiran Devi Vs Central Coal Field Ltd. and Others
Jharkhand High Court · (2015) 3 JLJR 448
High Courts08 Apr 2015Dismissed
Raghunandan Koerie Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 04 JH CK 0014
Bihar Reorganisation Act, 2000 - Section 73
High Courts07 Apr 2015Allowed
National Insurance Company Ltd. and Others Vs Sabitri Devi and Others
Jharkhand High Court · (2015) 3 ACC 890
Motor Vehicles Act, 1988 - Section 140, 166, 168
High Courts07 Apr 2015Dismissed
Krishna Deo Singh Vs Heavy Engineering Corporation Ltd. and Others
Jharkhand High Court · (2015) 3 JLJR 6
High Courts07 Apr 2015Disposed off
Shakuntala Sharma and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 318
High Courts07 Apr 2015Allowed
Pramila Devi and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 249
High Courts07 Apr 2015Dismissed
Hansraj Sardana Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 04 JH CK 0045
Jharkhand Buildings (lease, Rent And Eviction) Control Act, 2000 - Section 8, 8(1)(c)
High Courts07 Apr 2015Dismissed
T.A. Enterprises Vs The Union of India and Others
Jharkhand High Court · (2015) 39 STR 406
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 2Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 128
High Courts07 Apr 2015Dismissed
P. Dasrath Vs Union of India and Others
Jharkhand High Court · (2015) 3 AJR 410
High Courts06 Apr 2015Dismissed
Navin Kumar Sinha Vs United Bank of india and Others
Jharkhand High Court · (2015) 4 AJR 43 : (2015) LabIC 3998
High Courts06 Apr 2015
Commissioner of Central Excise Vs Tata Motors Ltd.
Jharkhand High Court · (2015) 325 ELT 569 : (2015) 51 GST 392
High Courts06 Apr 2015Allowed
Birendra Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 04 JH CK 0056
Bihar Co-operative Societies Act, 1935 - Section 48