High Courts06 Apr 2015Dismissed
Shiva Mehra Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2015) 3 AJR 510 : (2015) LabIC 3522
Constitution of India, 1950 - Article 14, 16Limitation Act, 1963 - Section 5
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Jharkhand High Court judgments
29,568 judgments · page 635 of 1,479
High Courts04 Apr 2015
Pearl Regency Vs Jharkhand Urja Vikas Nigam Limited and Others
Jharkhand High Court · (2015) 04 JH CK 0012
Electricity Act, 2003 - Section 126, 135, 135(1-A), 153, 154
High Courts01 Apr 2015Allowed
Damodar Prasad Mahto and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 444
High Courts01 Apr 2015Dismissed
Dhira Bai Saha and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 04 JH CK 0057
High Courts01 Apr 2015Allowed
Sanju Devi Vs Managing Director, Central Coalfields Limited and Others
Jharkhand High Court · (2015) 4 AJR 430
High Courts01 Apr 2015
Black Diamond Techno Pvt. Ltd. and Others Vs State Bank of India and Others
Jharkhand High Court · (2015) 04 JH CK 0011
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(1), 13(2), 13(3)-A, 13(4)
High Courts31 Mar 2015Dismissed
Murli Gope and Others Vs Damodar Valley Corporation and Others
Jharkhand High Court · (2015) 3 JLJR 156
Constitution of India, 1950 - Article 226Contract Labour (Regulation and Abolition) Act, 1970 - Section 10, 10(1), 10(2), 2(1)
High Courts31 Mar 2015Allowed
Narwedeshwar Ray Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 03 JH CK 0079
High Courts31 Mar 2015Dismissed
Satya Nand Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 03 JH CK 0069
Bihar Reorganisation Act, 2000 - Section 76, 89
High Courts30 Mar 2015Dismissed
Rajiv Gandhi Project Girls High School Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 604
High Courts30 Mar 2015Dismissed
The Vice President Vs Project Officer
Jharkhand High Court · (2015) 4 AJR 327
Constitution of India, 1950 - Article 14, 16Industrial Disputes Act, 1947 - Section 10(1)(d), 25, 25(B)(2)(b)(ii), 25B2(a)(ii), 25F
High Courts27 Mar 2015Partly Allowed
Prerna Jagriti Vikash Manch Vs State of Jharkhand
Jharkhand High Court · AIR 2015 Jhar 101 : (2015) 3 AJR 636 : (2016) 2 BC 98
Constitution of India, 1950 - Article 14
High Courts27 Mar 2015Dismissed
Sarojani Devi Vs Union of India and Others
Jharkhand High Court · (2015) 3 JLJR 7
Evidence Act, 1872 - Section 108
High Courts27 Mar 2015Dismissed
Bharat Rubber Re-Generating Company Limited Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2015) 3 AJR 218
Constitution of India, 1950 - Article 226Electricity Act, 1910 - Section 39, 44
High Courts27 Mar 2015Allowed
Jharkhand State Electricity Board Vs Akshaya Techonogies Pvt. Ltd.
Jharkhand High Court · (2015) 3 AJR 128 : (2015) 3 JLJR 43
Damodar Valley Corporation Act, 1948 - Section 18Electricity Act, 2003 - Section 56, 57
High Courts26 Mar 2015Dismissed
Atri Construction Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 718
High Courts26 Mar 2015Dismissed
Matal Murmu and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 03 JH CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts26 Mar 2015Dismissed
Ravi Shankar Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 424
Land Acquisition Act, 1894 - Section 11, 17Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(1), 24(2)
High Courts26 Mar 2015
Tata Yodogawa Limited Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2015) 3 AJR 190
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 10, 11, 17, 4, 5Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 226
High Courts26 Mar 2015Allowed
Allied Cement Company Private Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 299
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 11, 14, 7, 9