High Courts24 Mar 2015Dismissed
Krishna Jee Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 03 JH CK 0028
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 637 of 1,479
High Courts24 Mar 2015Allowed
Ram Metalik Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2015 Jhar 102
Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, 4Penal Code, 1860 (IPC) - Section 379, 411
High Courts24 Mar 2015Dismissed
Fulendra Mahto and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 713 : (2015) 2 JLJR 443
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, 302, 304, 34
High Courts20 Mar 2015Dismissed
Ram Lakhan Chawrasia and Others Vs State of Bihar
Jharkhand High Court · (2015) 3 AJR 759
Prevention of Food Adulteration Act, 1954 - Section 16(1)(a)(I)
High Courts20 Mar 2015Dismissed
Puran Saw Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2015) 3 AJR 502 : (2015) 2 JLJR 337
Constitution of India, 1950 - Article 226
High Courts20 Mar 2015Dismissed
Somra Majhi Vs The Union of India and Others
Jharkhand High Court · (2015) 2 AJR 641 : (2015) 2 JLJR 339 : (2015) LabIC 2790
Constitution of India, 1950 - Article 14, 226, 311(2)
High Courts20 Mar 2015Disposed off
Pawan Kumar Mandal Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 742 : (2015) 2 JLJR 440
Constitution of India, 1950 - Article 226, 311(2)
High Courts20 Mar 2015Disposed off
Anath Kumar Mahato and Others Vs State of Bihar and Others
Jharkhand High Court · (2015) 03 JH CK 0074
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3(2), Order 22 Rule 9, Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227
High Courts20 Mar 2015Dismissed
Jugal Bihari Das Vs State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 620 : (2015) 2 JLJR 374
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304
High Courts20 Mar 2015Dismissed
Shatrughan Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 03 JH CK 0027
Constitution of India, 1950 - Article 226National Highways Act, 1956 - Section 3(H)
High Courts20 Mar 2015Dismissed
Pramod Kumar Sharma Vs Union of India and Others
Jharkhand High Court · (2015) 3 AJR 357 : (2015) 2 JLJR 473
Central Reserve Police Force Act, 1949 - Section 10(a), 10(m), 11, 11(1)Constitution of India, 1950 - Article 14, 226
High Courts20 Mar 2015Dismissed
Kamal Kishore Vs State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 336
Penal Code, 1860 (IPC) - Section 166, 218, 34, 419, 420Prevention of Corruption Act, 1988 - Section 13(2), 8, 9
High Courts20 Mar 2015Dismissed
Surti and Others Vs Sanjhala Manjhi and Others
Jharkhand High Court · (2015) 3 AJR 757
High Courts20 Mar 2015Dismissed
JUDAV Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 124 : (2015) 2 JLJR 465
Arms Act, 1959 - Section 25(1-b)1, 27Penal Code, 1860 (IPC) - Section 120B, 147, 148, 149, 188
High Courts20 Mar 2015Disposed off
Central Coalfields Limited and Others Vs Muslim Ansari and Others
Jharkhand High Court · (2015) 03 JH CK 0003
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 35, Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 5, 151Contempt of Courts Act, 1971 - Section 11, 12
High Courts20 Mar 2015Dismissed
Jharkhand State Housing Board Vs Employees' Provident Fund Organization, Ministry of Labour and Others
Jharkhand High Court · (2015) 146 FLR 753 : (2015) 2 JLJR 455 : (2015) LLR 828
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 17, 7(A), 7(Q)
High Courts19 Mar 2015Disposed off
Ranjeet Construction Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 602
High Courts19 Mar 2015Dismissed
Parwati Devi Vs Mahabir Mahto
Jharkhand High Court · AIR 2015 Jhar 87 : (2015) 3 AJR 474 : (2015) 3 JLJR 166
Civil Procedure Code, 1908 (CPC) - Section 47Specific Relief Act, 1963 - Section 28
High Courts19 Mar 2015Dismissed
Jogen Mundari Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 355
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 8Penal Code, 1860 (IPC) - Section 302, 323
High Courts19 Mar 2015Allowed
Employers in relation to the Management of the Punjab National Bank Vs Madhubala Devi and Others
Jharkhand High Court · (2015) 3 AJR 50
Industrial Disputes Act, 1947 - Section 10(1)(d)