High Courts12 Mar 2015Disposed off
Employer in relation to the Management of Central Mine Planning and Design Institute Vs Islam
Jharkhand High Court · (2015) 2 JLJR 334
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 639 of 1,479
High Courts12 Mar 2015Allowed
Dilip Sen Gupta Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 03 JH CK 0090
Contract Labour (Regulation and Abolition) Act, 1970 - Section 10, 10(1), 23, 25
High Courts12 Mar 2015Dismissed
Dineshwar Ram Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 433 : (2015) 3 JLJR 83
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 376
High Courts12 Mar 2015Allowed
Mahabir Gosain Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 729 : (2015) 2 JLJR 452
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts12 Mar 2015Dismissed
Ganesh Pujhar and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 03 JH CK 0067
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 395, 397, 412
High Courts12 Mar 2015Dismissed
Lakhan Mahto Vs State of Jharkhand
Jharkhand High Court · (2015) 03 JH CK 0066
Constitution of India, 1950 - Article 20Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113-B
High Courts12 Mar 2015Allowed
Ajit Kumar Barnwal and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 03 JH CK 0051
Criminal Procedure Code, 1973 (CrPC) - Section 197, 202, 482Penal Code, 1860 (IPC) - Section 323, 34, 341Railway Protection Force Act, 1957 - Section 15, 20, 20(3)
High Courts12 Mar 2015Allowed
Employer in relation to the Management of Central Mine Planing and Design Institute Vs Islam
Jharkhand High Court · (2015) 3 AJR 625 : (2015) LabIC 3574
High Courts12 Mar 2015Allowed
Gurlal Singh Vs Shaheen Parveen and Others
Jharkhand High Court · (2015) 3 AJR 493
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 99Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 52
High Courts12 Mar 2015Allowed
Stan Commodoties Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2015) 03 JH CK 0047
Electricity Act, 2003 - Section 126, 135, 135(1), 135(1A), 137
High Courts12 Mar 2015Disposed Off
Renu Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 584
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts12 Mar 2015Disposed off
Bharat Coking Coal Limited Vs Workmen
Jharkhand High Court · (2015) 2 AJR 586 : (2015) 2 JLJR 365
High Courts11 Mar 2015Allowed
Naw Chandra Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 5 FLT 581
Wild Life (Protection) Act, 1972 - Section 38J, 44, 49 (A), 49 (B), 49(A)
High Courts11 Mar 2015Allowed
Rajkishori Devi and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 293
Criminal Procedure Code, 1973 (CrPC) - Section 178, 179Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 498-A
High Courts11 Mar 2015Dismissed
Raj Ballabh Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 03 JH CK 0099
High Courts11 Mar 2015Allowed
Bharat Coking Coal Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 588 : (2015) 2 JLJR 343
Companies Act, 1956 - Section 617Motor Vehicles Act, 1988 - Section 113, 113, 113(4), 114, 114
High Courts11 Mar 2015Allowed
Robinson Barla and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 03 JH CK 0055
Criminal Procedure Code, 1973 (CrPC) - Section 313, 394Penal Code, 1860 (IPC) - Section 323, 34, 376, 450, 452
High Courts11 Mar 2015Dismissed
Uma Prasad Chatterjee Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 03 JH CK 0052
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, 415, 418, 420, 468
High Courts11 Mar 2015Allowed
Shweta Sharma Vs State of Jharkhand
Jharkhand High Court · (2015) 03 JH CK 0050
Penal Code, 1860 (IPC) - Section 107, 306, 309
High Courts11 Mar 2015Dismissed
Doman Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 1 AJR 264
Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 201, 302