High Courts04 Mar 2015Allowed
Chirauddin Mian and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 2 JLJR 254
Penal Code, 1860 (IPC) - Section 395, 412
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 641 of 1,479
High Courts04 Mar 2015Dismissed
Bipin Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 67 : (2015) 2 JLJR 270 : (2015) LabIC 3995
Constitution of India, 1950 - Article 311 (2), 311(2)
High Courts04 Mar 2015Dismissed
Parvati Gope Vs State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 73
Penal Code, 1860 (IPC) - Section 302
High Courts04 Mar 2015Dismissed
Priyanka Kumari Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 347
Constitution of India, 1950 - Article 14, 16
High Courts03 Mar 2015Allowed
D.B.S. Construction Pvt. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2015 Jhar 85 : (2015) 3 AJR 505 : (2016) 1 BC 264
Penal Code, 1860 (IPC) - Section 307, 323, 34, 386
High Courts03 Mar 2015Dismissed
Dilip Kumar Singh Vs Union of India and Others
Jharkhand High Court · (2015) 146 FLR 112 : (2015) LLR 982
Constitution of India, 1950 - Article 243QEmployees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 2(e), 2(f), 2(f)(ii), 2(ff), 2(fff)Factories Act, 1948 - Section 7
High Courts03 Mar 2015Dismissed
Ram Prasad Mahaton and Others Vs State of Bihar and Others
Jharkhand High Court · (2015) 2 AJR 502 : (2015) 2 JLJR 348
High Courts02 Mar 2015Dismissed
Leelawati Mishra Vs Central Bank of India and Others
Jharkhand High Court · (2015) 3 AJR 512
High Courts02 Mar 2015Allowed
Bindeshwari Prasad Karn Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 275
High Courts02 Mar 2015Allowed
Rajendra Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 652 : (2015) 2 JLJR 323
High Courts02 Mar 2015Allowed
Brajendra Nath Singh Munda and Others Vs Subhadra Devi and Others
Jharkhand High Court · AIR 2015 Jhar 76 : (2015) 3 AJR 72
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2
High Courts27 Feb 2015
Tata Steel Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 558 : (2015) 85 VST 346
Constitution of India, 1950 - Article 12, 226Jharkhand Value Added Tax Act, 2005 - Section 33, 43, 46, 70, 72
High Courts27 Feb 2015Disposed off
Subodh Jha Vs Sunil Chourasia and Others
Jharkhand High Court · (2015) 2 JLJR 516
High Courts27 Feb 2015Allowed
Kavilash Devi Vs The Jharkhand State Electricity Board
Jharkhand High Court · (2015) 3 AJR 213 : (2015) 2 JLJR 149
High Courts27 Feb 2015Disposed off
Arun Kumar Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0114
Trade Unions Act, 1926 - Section 6 (hh)
High Courts27 Feb 2015
Kunti Sahu Vs State of Jharkhand
Jharkhand High Court · (2015) 02 JH CK 0113
Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 302
High Courts27 Feb 2015Dismissed
Rishi Kumar Vs Jharkhand Public Service Commission and Others
Jharkhand High Court · (2015) 4 AJR 851
High Courts27 Feb 2015Disposed off
Shraban Kumar Keshri Vs Damodar Valley Corporation and Others
Jharkhand High Court · (2015) 2 AJR 297
High Courts27 Feb 2015Allowed
Makers Casting India Private Limited and Others Vs Jharkhand Urja Vikas Nigam Ltd. and Others
Jharkhand High Court · (2015) 4 AJR 304
Electricity Act, 2003 - Section 43, 45, 45 (1&2), 45(2), 64
High Courts27 Feb 2015
Santanu Chandra Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0100
Criminal Procedure Code, 1973 (CrPC) - Section 161Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 120B, 406, 408, 420