High Courts24 Feb 2015Dismissed
Shashi Praskash Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 373
Criminal Procedure Code, 1973 (CrPC) - Section 125
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 643 of 1,479
High Courts24 Feb 2015Allowed
Yudhvir Singh Jakhar Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 202, 482Penal Code, 1860 (IPC) - Section 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(iv)(v)
High Courts24 Feb 2015Allowed
Braj Kishore Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0105
Criminal Procedure Code, 1973 (CrPC) - Section 203Penal Code, 1860 (IPC) - Section 120(B), 120B, 202, 406, 420Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(i)/(viii), 3(i)/(viii)/(x)
High Courts24 Feb 2015Allowed
Dhano Vs State of Jharkhand
Jharkhand High Court · (2015) 02 JH CK 0103
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts24 Feb 2015
ACC Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 178
High Courts24 Feb 2015Allowed
Sada Shiv Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 119 : (2015) 2 JLJR 433
High Courts24 Feb 2015Dismissed
Makra Pator Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0067
Criminal Procedure Code, 1973 (CrPC) - Section 133Limitation Act, 1963 - Section 5
High Courts24 Feb 2015Dismissed
DEW Concrete Ties Pvt. Limited Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2015) 02 JH CK 0065
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Electricity Act, 1910 - Section 39, 44Electricity Act, 2003 - Section 126 (5)
High Courts24 Feb 2015
Mohmood Mian and Others Vs Abdul Hamid and Others
Jharkhand High Court · (2015) 02 JH CK 0041
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9, 151Limitation Act, 1963 - Section 5
High Courts23 Feb 2015Dismissed
Madhu Agarwal Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 5 FLT 673
Criminal Procedure Code, 1973 (CrPC) - Section 482Forest Act, 1927 - Section 20, 26, 30(b), 41, 41(2)
High Courts23 Feb 2015Allowed
Laxman Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 146 FLR 756 : (2015) LLR 1056
Factories Act, 1948 - Section 100, 2(n), 2(n)(iii), 92
High Courts23 Feb 2015Dismissed
Nishikant Vs Union of India and Others
Jharkhand High Court · (2015) 02 JH CK 0160
Constitution of India, 1950 - Article 15(4), 16(4), 300, 300-A, 341
High Courts23 Feb 2015Disposed off
Uday Kant Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0122
High Courts21 Feb 2015Allowed
Bishu Chandra Choudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 5 FLT 676
High Courts21 Feb 2015Dismissed
Ankur Chemfood Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) AIR (Jhar) 37 : (2016) 1 AJR 1 : (2015) 2 JLJR 186
High Courts20 Feb 2015Dismissed
Washi Asgar Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 263 : (2015) 3 DMC 183
Criminal Procedure Code, 1973 (CrPC) - Section 125(4)
High Courts20 Feb 2015Dismissed
State of Jharkhand Vs Pradeep Kumar
Jharkhand High Court · (2015) 4 AJR 156
Constitution of India, 1950 - Article 12
High Courts20 Feb 2015Disposed off
Puna Kuer and Others Vs Naresh Mahto and Others
Jharkhand High Court · (2015) 2 JLJR 406
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, Order 22 Rule 3
High Courts20 Feb 2015Disposed off
Abinash Kumar Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 496 : (2015) 2 JLJR 265
High Courts20 Feb 2015Allowed
Murlidhar Agarwal Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 55
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 405, 406, 415, 420