High Courts18 Feb 2015
Ashish Panjiyara and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 196
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 645 of 1,479
High Courts18 Feb 2015Dismissed
Bisam Mahto Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 314
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 302
High Courts18 Feb 2015Disposed off
Sripada Engineering Paper Company Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0048
High Courts18 Feb 2015Allowed
Sandu Oraon Vs State of Jharkhand
Jharkhand High Court · (2015) 02 JH CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts18 Feb 2015Dismissed
Shanti Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 DMC 713
Criminal Procedure Code, 1973 (CrPC) - Section 125Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 9
High Courts13 Feb 2015
Anisuddin Vs The State of Bihar and Others
Jharkhand High Court · (2015) 3 JLJR 135
High Courts13 Feb 2015Dismissed
Indra Pal Singh Vs The Union of India and Others
Jharkhand High Court · (2015) 2 AJR 439
Constitution of India, 1950 - Article 226
High Courts13 Feb 2015Disposed off
Krishna Kumar Singh Vs BCCL and Others
Jharkhand High Court · (2015) 2 JLJR 152
High Courts13 Feb 2015
Sona Ram Hembram Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 212
Penal Code, 1860 (IPC) - Section 228-A, 376, 376A, 376B, 376C
High Courts13 Feb 2015Disposed off
Mandodari Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 599 : (2015) 2 JLJR 267
Penal Code, 1860 (IPC) - Section 392
High Courts13 Feb 2015Allowed
Bishnu Prasad Vs State of Jharkhand
Jharkhand High Court · (2015) 02 JH CK 0061
Penal Code, 1860 (IPC) - Section 109, 120B, 201, 402, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts13 Feb 2015Allowed
Shiva Shankar Verma Vs State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 612
Penal Code, 1860 (IPC) - Section 109, 120B, 201, 420, 423Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts13 Feb 2015Allowed
V. Nagrajan and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 500
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 2(e), 2(e)(i)Factories Act, 1948 - Section 7Penal Code, 1860 (IPC) - Section 11, 34, 405, 406, 409
High Courts13 Feb 2015Disposed off
Tehmina Imam Punwani Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0052
Penal Code, 1860 (IPC) - Section 34, 499, 500
High Courts13 Feb 2015Dismissed
Oriental Insurance Company Ltd. Vs Manju Devi and Others
Jharkhand High Court · (2015) 3 JLJR 11
Companies Act, 1956 - Section 617Legal Services Authorities Act, 1987 - Section 22 C, 22B(1), 22C, 22C(8), 22EMotor Vehicles Act, 1988 - Section 140, 166
High Courts13 Feb 2015Dismissed
Associated Engineering Company Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2015) 2 AJR 310
Electricity Act, 2003 - Section 126, 126(3), 127
High Courts13 Feb 2015Allowed
Shambhu Sharan Lal Vs State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 322
Penal Code, 1860 (IPC) - Section 109, 120B, 201, 402, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts13 Feb 2015Dismissed
Anita Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 4
Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 224, 306, 330, 342, 379
High Courts12 Feb 2015Allowed
Augustine Oraon and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 578
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 201, 302, 34, 376(2)(g)
High Courts12 Feb 2015Allowed
Bharat Petroleum Corporation Ltd. and Others Vs Suresh Kumar Patwari and Others
Jharkhand High Court · (2015) 2 AJR 179