High Courts10 Feb 2015Allowed
Hitesh Varma Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 20
Criminal Procedure Code, 1973 (CrPC) - Section 173(8)Penal Code, 1860 (IPC) - Section 302, 304, 304A, 34, 498A
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 647 of 1,479
High Courts09 Feb 2015Dismissed
Rani Banra and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0129
High Courts09 Feb 2015Dismissed
Prabhu Saw and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0128
Land Acquisition Act, 1894 - Section 17
High Courts09 Feb 2015Dismissed
Radha Govind Teacher's Training College Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 340
High Courts09 Feb 2015Dismissed
Leelawati Mishra Vs Punjab National Bank and Others
Jharkhand High Court · (2015) 2 JLJR 237
High Courts06 Feb 2015Dismissed
Moushmi Sen (Dutta) Vs Nilanjan Sen
Jharkhand High Court · (2015) 3 DMC 110
Hindu Marriage Act, 1955 - Section 9
High Courts06 Feb 2015Dismissed
Ram Nath Prasad Vs State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 445
Criminal Procedure Code, 1973 (CrPC) - Section 161, 320, 482Penal Code, 1860 (IPC) - Section 304
High Courts06 Feb 2015Allowed
Upendra Narayan Singh Vs Union of India
Jharkhand High Court · (2015) 3 JLJR 52
Criminal Procedure Code, 1973 (CrPC) - Section 193, 209Penal Code, 1860 (IPC) - Section 120B, 120-B, 304, 323, 34
High Courts06 Feb 2015Allowed
Nargish Paul Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 295
Criminal Procedure Code, 1973 (CrPC) - Section 202Medical Termination of Pregnancy Act, 1971 - Section 3Penal Code, 1860 (IPC) - Section 304-A, 312, 318
High Courts06 Feb 2015Dismissed
Chhathu Ram Vs Bank of Baroda and Others
Jharkhand High Court · (2015) 2 AJR 454 : (2015) 145 FLR 333 : (2015) 2 JLJR 76 : (2015) LabIC 2390
High Courts06 Feb 2015Dismissed
Ravindra Kumar Sood Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0133
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 202, 203Penal Code, 1860 (IPC) - Section 120B, 406, 409, 420
High Courts06 Feb 2015Allowed
Ram Raj Ram and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 Crimes 258
Criminal Procedure Code, 1973 (CrPC) - Section 197, 482Penal Code, 1860 (IPC) - Section 323, 341, 342, 379, 506
High Courts06 Feb 2015Allowed
Sunil Khirwal and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 455
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Penal Code, 1860 (IPC) - Section 34, 379, 406, 420, 447
High Courts06 Feb 2015Allowed
Telco Workers Union Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 801
Trade Unions Act, 1926 - Section 10, 10(1), 6, 8, 9
High Courts06 Feb 2015Allowed
Ekud Dungdung Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0126
Criminal Procedure Code, 1973 (CrPC) - Section 197, 202, 482Penal Code, 1860 (IPC) - Section 120B, 201, 365, 379, 411
High Courts06 Feb 2015Dismissed
Rabindra Prasad Vs Jharkhand State Mineral Development Corporation Limited and Others
Jharkhand High Court · (2015) 02 JH CK 0125
High Courts06 Feb 2015Allowed
Jagdish Pandit Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 246
Criminal Procedure Code, 1973 (CrPC) - Section 172Penal Code, 1860 (IPC) - Section 323
High Courts06 Feb 2015Dismissed
Shiv Kumar Shah and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0091
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 120(B), 406, 420, 467, 468
High Courts06 Feb 2015Disposed off
Narbadeshwar Shukla Vs Palamu Kshetriya Gramin Bank and Others
Jharkhand High Court · (2015) 4 AJR 421
High Courts06 Feb 2015
Ashok Kumar Midya Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0089
Standards of Weights and Measures (Enforcement) Act, 1985 - Section 2(2), 24, 47