High Courts05 Feb 2015Dismissed
Sona Lal Tudu Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 193
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 649 of 1,479
High Courts05 Feb 2015Dismissed
Sahdeo Prasad Vs Central Coal Fields Limited and Others
Jharkhand High Court · (2010) 4 JLJR 613 : (2015) 2 AJR 443
Constitution of India, 1950 - Article 226, 311(2)
High Courts05 Feb 2015Allowed
Shiv Kumar Choudhary Vs State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 321
Criminal Procedure Code, 1973 (CrPC) - Section 202Penal Code, 1860 (IPC) - Section 323, 341, 406, 504
High Courts04 Feb 2015
Steel Authority of India Ltd. Vs Union of India
Jharkhand High Court · (2015) 323 ELT 263
High Courts04 Feb 2015Partly Allowed
Awdesh Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 5 FLT 506
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173, 190(1)(d), 2(d)Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, 22, 4Penal Code, 1860 (IPC) - Section 378, 379
High Courts04 Feb 2015Dismissed
State of Jharkhand and Others Vs Akshayar Ojha
Jharkhand High Court · (2015) 2 AJR 448
High Courts04 Feb 2015Allowed
Hi-Tech Chemicals Private Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 499
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Penal Code, 1860 (IPC) - Section 405, 406, 415, 418, 420
High Courts04 Feb 2015Allowed
Mohammed Alamgeer and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 02 JH CK 0082
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 156, 157, 162Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 23
High Courts04 Feb 2015Allowed
Kudus Ansari Vs State of Jharkhand
Jharkhand High Court · (2016) 1 AJR 11
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 319, 41, 41(1)(b)(ii), 41A, 82Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts04 Feb 2015
Awadhesh Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0079
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173, 190(1)(d), 2(d)Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, 22, 4Penal Code, 1860 (IPC) - Section 378, 379
High Courts04 Feb 2015Allowed
Shrikant Srivastava and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0078
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 34, 498A
High Courts04 Feb 2015
Tata Steel Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 618
High Courts04 Feb 2015
Yogendra Kumar Agarwal and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0040
Arbitration and Conciliation Act, 1996 - Section 9Criminal Procedure Code, 1973 (CrPC) - Section 177, 178, 179, 468Penal Code, 1860 (IPC) - Section 417
High Courts04 Feb 2015Disposed Off
Suman Prakash Vs Divya Lalita
Jharkhand High Court · (2015) 4 AJR 428
Divorce Act, 1869 - Section 10Evidence Act, 1872 - Section 112Family Courts Act, 1984 - Section 12
High Courts04 Feb 2015Dismissed
Nagina Paswan Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 675 : (2015) 145 FLR 325 : (2015) 2 JLJR 203
Constitution of India, 1950 - Article 226
High Courts03 Feb 2015Dismissed
Anil Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0155
Income Tax Act, 1961 - Section 142(1), 192, 193, 196, 276C
High Courts03 Feb 2015Partly Allowed
Ashok Kumar Singh Vs Madhushudan Mukherjee and Others
Jharkhand High Court · AIR 2016 Jhar 8 : (2015) 3 AJR 607 : (2015) 2 JLJR 109
High Courts03 Feb 2015Dismissed
Debang Dehari Vs State of Jharkhand
Jharkhand High Court · (2015) 02 JH CK 0123
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 376
High Courts03 Feb 2015Disposed off
Gurudayal Singh and Others Vs Union of India
Jharkhand High Court · (2015) 4 ACC 404
Criminal Procedure Code, 1973 (CrPC) - Section 174Railway Claims Tribunal Act, 1987 - Section 23(1)Railways Act, 1989 - Section 123(2), 124A