COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 646 of 1,479

High Courts12 Feb 2015Allowed

Anjana Agarwal and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 4 Crimes 203

Criminal Procedure Code, 1973 (CrPC) - Section 202Penal Code, 1860 (IPC) - Section 419, 499, 500, 501, 502Press and Registration of Books Act, 1867 - Section 1(1), 5, 5(1), 7

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High Courts12 Feb 2015

Incore Metal and Cement (P) Ltd. Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 4 AJR 11

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High Courts12 Feb 2015Dismissed

Sheo Charan Singh and Others Vs State of Jharkhand

Jharkhand High Court · (2015) 2 AJR 426

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 148, 149, 302, 307

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High Courts12 Feb 2015Dismissed

Lalo Singh and Others Vs State of Jharkhand

Jharkhand High Court · (2015) 3 AJR 439 : (2015) 2 JLJR 386

Penal Code, 1860 (IPC) - Section 302, 307, 34

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High Courts12 Feb 2015Dismissed

Ramji Ojha Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 2 JLJR 153

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High Courts12 Feb 2015Dismissed

Telesphore Bage and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2016) 1 AJR 465

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High Courts12 Feb 2015

Ram Chandra Yadav Vs Food Corporation of India and Others

Jharkhand High Court · (2016) AIR (Jhar) 39 : (2015) 4 AJR 849

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High Courts12 Feb 2015Allowed

Bimaldeep Steel Pvt. Ltd. Vs Jharkhand State Electricity Board and Others

Jharkhand High Court · (2015) 2 AJR 312 : (2015) 4 JLJR 109

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High Courts12 Feb 2015Dismissed

Shyam Nandan Prasad Vs State Bank of India and Others

Jharkhand High Court · (2015) 2 AJR 420 : (2015) 2 JLJR 131

Penal Code, 1860 (IPC) - Section 409, 420, 467, 468

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High Courts11 Feb 2015Allowed

Ashok Kumar Singh and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2015) 3 CCR 61 : (2015) 2 JLJR 248

Penal Code, 1860 (IPC) - Section 465, 504

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High Courts11 Feb 2015Disposed off

Their Workman Union Vs The Union of India and Others

Jharkhand High Court · (2015) 02 JH CK 0044

Industrial Disputes Act, 1947 - Section 10, 10(1), 22

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High Courts11 Feb 2015Disposed off

Khursheeda Khatoon and Others Vs Shaid Aktar

Jharkhand High Court · (2015) 2 AJR 304 : (2015) 2 JLJR 283

Guardians and Wards Act, 1890 - Section 10, 25

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High Courts11 Feb 2015Partly Allowed

Gabrail Samad and Others Vs State of Jharkhand

Jharkhand High Court · (2015) 2 AJR 430

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, 302, 307, 324

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High Courts11 Feb 2015Allowed

V.A. Tech Wabag Limited Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 2 AJR 616

Constitution of India, 1950 - Article 226

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High Courts11 Feb 2015Allowed

Om Prakash Sinha and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 02 JH CK 0029

Criminal Procedure Code, 1973 (CrPC) - Section 202, 482Hindu Marriage Act, 1955 - Section 13Penal Code, 1860 (IPC) - Section 323, 333, 498 A, 498A

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High Courts11 Feb 2015Disposed Off

Binod Kumar Vs Anisur Rahman and Others

Jharkhand High Court · (2015) 4 AJR 14

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 39 Rule 1, 151

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High Courts10 Feb 2015

Essar Power (Jharkhand) Ltd. Vs Union of India

Jharkhand High Court · (2015) 323 ELT 259

Customs Act, 1962 - Section 58, 61, 61(1)(b)

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High Courts10 Feb 2015Disposed off

Deep Shrivastava Vs Tata Steel Limited and Others

Jharkhand High Court · (2015) 3 AJR 97

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 3, 114, 151, 152, 24Constitution of India, 1950 - Article 226, 227

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High Courts10 Feb 2015Dismissed

Mohan Gope Vs The State of Jharkhand

Jharkhand High Court · (2015) 3 JLJR 431

Penal Code, 1860 (IPC) - Section 302

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High Courts10 Feb 2015Dismissed

Steel Authority of India Ltd. Vs Prayag Chandra Kejriwal and Others

Jharkhand High Court · (2015) 02 JH CK 0134

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 10 Rule 1, Order 21 Rule 46, 151, 47Companies Act, 1956 - Section 617Land Acquisition Act, 1894 - Section 12, 12(2), 18, 19, 4

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