High Courts20 Feb 2015Dismissed
Gopi Nath Mahato Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0097
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 644 of 1,479
High Courts20 Feb 2015Dismissed
Firoj Khan Vs The Union of India and Others
Jharkhand High Court · (2015) 2 JLJR 261
Constitution of India, 1950 - Article 14, 226
High Courts20 Feb 2015Dismissed
Razia Bibi Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 214
Criminal Procedure Code, 1973 (CrPC) - Section 202, 378(4)Penal Code, 1860 (IPC) - Section 498A, 498-A
High Courts20 Feb 2015Allowed
Patri Vs State of Jharkhand
Jharkhand High Court · (2015) 02 JH CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 34, 366A, 366-A, 372, 376
High Courts20 Feb 2015
Haryana Seeds and Development Corporation Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 9 : (2015) 2 JLJR 217
High Courts20 Feb 2015Allowed
Uma Pado Dan and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 02 JH CK 0028
High Courts20 Feb 2015Partly Allowed
Bishwa Nath Mandal and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 607
Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts20 Feb 2015Dismissed
Ranjit Kumar Singh Vs Union of India and Others
Jharkhand High Court · (2015) 02 JH CK 0020
Constitution of India, 1950 - Article 20(2), 226
High Courts20 Feb 2015Dismissed
Dhiran Singh Vs State of Jharkhand
Jharkhand High Court · (2015) 02 JH CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 306, 307, 439, 82Evidence Act, 1872 - Section 25, 26, 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 16, 18, 20, 37, 45
High Courts19 Feb 2015Disposed off
State of Jharkhand and Others Vs Baleshwar Ravidas and Others
Jharkhand High Court · (2015) 02 JH CK 0159
High Courts19 Feb 2015
Jardine Henderson Limited Vs Ramjee Pandit and Others
Jharkhand High Court · (2015) 3 AJR 630 : (2015) 146 FLR 473 : (2015) 2 JLJR 469
Constitution of India, 1950 - Article 215, 226Industrial Disputes Act, 1947 - Section 33(C)(2)
High Courts19 Feb 2015Allowed
Dinesh Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 437 : (2015) 2 JLJR 193
Chotanagpur Tenancy Act, 1908 - Section 71-A
High Courts19 Feb 2015Dismissed
Scholar B.Ed. College Vs Vinoba Bhave University and Others
Jharkhand High Court · (2016) 1 AJR 480 : (2015) 2 JLJR 170
High Courts19 Feb 2015Dismissed
Jardine Henderson Limited Vs Prabhu Mondal and Others
Jharkhand High Court · (2015) 2 JLJR 139
Constitution of India, 1950 - Article 215, 226Industrial Disputes Act, 1947 - Section 33(C)(2)
High Courts19 Feb 2015Dismissed
Laxmi Business and Cement Company Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2015) 2 AJR 182
Electricity Act, 2003 - Section 126, 135, 135(1A), 154(5)(6)
High Courts19 Feb 2015Dismissed
D.S. Associates Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2015) 2 AJR 161
Electricity Act, 2003 - Section 126, 135, 135(2)(a)(b)(c), 154
High Courts19 Feb 2015Allowed
Janki Devi Vs Bihar State Co-operative Bank Limited and Others
Jharkhand High Court · (2015) 02 JH CK 0056
Penal Code, 1860 (IPC) - Section 409
High Courts19 Feb 2015Dismissed
Jharkhand State Electricity Board and Others Vs Lord Balajee Manufacturing Steel Pvt. Ltd. and Others
Jharkhand High Court · (2015) 4 AJR 338
High Courts19 Feb 2015Allowed
Dayal Steels Ltd. and Others Vs Jharkhand State Electricity Regulatory Commission and Others
Jharkhand High Court · (2015) 02 JH CK 0026
High Courts18 Feb 2015Allowed
Upen Chandra Mahato Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 360
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 190, 190(1)(b)Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323