High Courts27 Feb 2015Dismissed
Jura Munda and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 627
Penal Code, 1860 (IPC) - Section 302, 34
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 642 of 1,479
High Courts27 Feb 2015Dismissed
Tara Prasad Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 505 : (2015) CriLJ 2780
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 20(1), 7
High Courts27 Feb 2015Allowed
Deepak Kumar Jha and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 DMC 318
Criminal Procedure Code, 1973 (CrPC) - Section 201Penal Code, 1860 (IPC) - Section 498A
High Courts26 Feb 2015Disposed off
Shankar Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 120 : (2015) 2 JLJR 241
High Courts26 Feb 2015Partly Allowed
Sunil Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 02 JH CK 0158
High Courts26 Feb 2015
Hamid Ansari and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 666
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 323, 325, 34
High Courts26 Feb 2015
Chinta Singh Vs Yogendra Prasad Keshary
Jharkhand High Court · (2015) 4 AJR 813
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 - Section 11(1)(c), 11(1)(e)
High Courts26 Feb 2015Allowed
Satya Vijay Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 780
Constitution of India, 1950 - Article 300-A
High Courts26 Feb 2015Dismissed
Chhedi Goswami Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 626
Penal Code, 1860 (IPC) - Section 302, 307, 324, 341
High Courts26 Feb 2015Allowed
Bibhuti Mahato and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 595
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 302, 34
High Courts26 Feb 2015Dismissed
Surendra Nath Tiwary and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 468 : (2015) 2 JLJR 173
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts26 Feb 2015
Ashok Nagar Development Committee Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 367
High Courts26 Feb 2015Dismissed
Genuiya Devi and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 334
Criminal Procedure Code, 1973 (CrPC) - Section 173(2)Penal Code, 1860 (IPC) - Section 302, 34
High Courts25 Feb 2015Dismissed
Abinash Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 855 : (2015) 2 DMC 850
Criminal Procedure Code, 1973 (CrPC) - Section 125(3), 125(4)Hindu Marriage Act, 1955 - Section 9Penal Code, 1860 (IPC) - Section 498A
High Courts25 Feb 2015Allowed
Excel International Vs Employees State Insurance Corporation and Others
Jharkhand High Court · (2015) 146 FLR 471
Employees State Insurance Act, 1948 - Section 2(12), 45-A, 45-G(3)(iv)
High Courts25 Feb 2015Dismissed
Laxman Sharma Vs Balrum Sharma and Others
Jharkhand High Court · (2015) 2 JLJR 190
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151
High Courts25 Feb 2015Allowed
Mukesh Mandal and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 02 JH CK 0112
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 149, 201, 302
High Courts25 Feb 2015
Subodh Sarkar and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 02 JH CK 0104
Criminal Procedure Code, 1973 (CrPC) - Section 2(d), 4, 5Penal Code, 1860 (IPC) - Section 34, 378, 379, 411
High Courts24 Feb 2015Dismissed
State of Jharkhand and Others Vs Angela Kullu and Others
Jharkhand High Court · (2015) 2 JLJR 512
Constitution of India, 1950 - Article 136
High Courts24 Feb 2015Dismissed
Employers in relation to the Management of Tapin North Colliery of Central Coalfields Limited Vs Their Workman being represented by the Additional General Secretary, National Coal Organisation (Government of India)
Jharkhand High Court · (2015) 3 JLJR 438
Industrial Disputes Act, 1947 - Section 29