High Courts11 Mar 2015Dismissed
Krishna Oraon Vs State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 101
Penal Code, 1860 (IPC) - Section 302, 307, 320, 324, 327
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 640 of 1,479
High Courts11 Mar 2015Dismissed
Housing and Urban Development Corporation Limited Vs Mayur Lime Products Limited and Others
Jharkhand High Court · (2015) 2 AJR 595
Banking Regulation Act, 1949 - Section 21, 35-ACivil Procedure Code, 1908 (CPC) - Section 34Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19(20)
High Courts11 Mar 2015Dismissed
Sukumar Roy Vs Nakul Chandra Dutta and Others
Jharkhand High Court · (2015) 4 AJR 308
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 97, 47
High Courts11 Mar 2015Disposed Off
Naw Chandra Singh Vs State of Jharkhand
Jharkhand High Court · (2015) 5 FLT 581
High Courts10 Mar 2015Dismissed
Chief Manager (Mining/Project Officer), Govindpur Colliery Vs Ram Prawesh Nonia
Jharkhand High Court · (2015) 146 FLR 759
Industrial Disputes Act, 1947 - Section 33-C(2)
High Courts10 Mar 2015Dismissed
Savitri Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 509
High Courts10 Mar 2015Dismissed
Krishna Choudhury Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 03 JH CK 0098
High Courts10 Mar 2015Disposed off
Krit Sao Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 JLJR 379
Criminal Procedure Code, 1973 (CrPC) - Section 313, 313(1)(a), 313(1)(b)Penal Code, 1860 (IPC) - Section 302, 324, 34
High Courts10 Mar 2015Disposed off
Mahendra Prasad and Others Vs Union of India
Jharkhand High Court · (2015) 3 ACC 807 : (2015) 4 AJR 1
Railway Claims Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 124, 124A, 124-A
High Courts10 Mar 2015Dismissed
A.K. Construction Co. Vs Union of India and Others
Jharkhand High Court · (2015) 3 AJR 650 : (2015) 2 JLJR 321
High Courts10 Mar 2015Partly Allowed
Baburam Soren and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 407
Penal Code, 1860 (IPC) - Section 302, 34
High Courts10 Mar 2015Allowed
Albert Panna Vs State of Jharkhand
Jharkhand High Court · (2015) 03 JH CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 364
High Courts10 Mar 2015Dismissed
Tata Engineering and Locomotive Company Limited Vs State of Bihar and Others
Jharkhand High Court · (2015) 2 AJR 307
Constitution of India, 1950 - Article 265, 38, 39
High Courts09 Mar 2015Dismissed
Rupam Bhaduri Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 146 FLR 861 : (2015) 4 LLN 406 : (2015) LLR 1264
Factories Act, 1948 - Section 105, 106, 87, 92, 93
High Courts09 Mar 2015Dismissed
Akhil Bhartiya Sikshak Kalyan Sangh Vs Employees' Provident Fund Organisation and Others
Jharkhand High Court · (2015) 146 FLR 476 : (2015) LLR 716
High Courts09 Mar 2015Allowed
A. Chakravorty and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 145 FLR 952 : (2015) LLR 831
Contract Labour (Regulation and Abolition) Act, 1970 - Section 2(g), 2(g)(iii), 23, 24, 25Mines Act, 1952 - Section 17
High Courts09 Mar 2015Dismissed
Praveen Kumar Vs The State of Bihar and Others
Jharkhand High Court · (2015) 3 AJR 131 : (2015) 2 JLJR 354
Administrative Tribunals Act, 1985 - Section 22(3), 22(3)(f)Civil Procedure Code, 1908 (CPC) - Order 40 Rule 40, Order 47 Rule 1, Order 47 Rule 47, 114, 151Constitution of India, 1950 - Article 137, 145, 226
High Courts09 Mar 2015Dismissed
Daya Shankar Dayal Verma Vs The State of Bihar and Others
Jharkhand High Court · (2015) 3 AJR 582 : (2015) 3 JLJR 88 : (2015) LabIC 3560
Administrative Tribunals Act, 1985 - Section 22(3), 22(3)(f)Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1, Order 40 Rule 40, Order 47 Rule 1, Order 47 Rule 47, 114Constitution of India, 1950 - Article 137, 145, 226
High Courts09 Mar 2015Allowed
Shanti Devi Vs Union of India
Jharkhand High Court · (2015) 4 AJR 469 : (2015) 2 JLJR 370
Railway Claims Tribunal Act, 1987 - Section 16, 23(1)Railways Act, 1989 - Section 123(c), 123(c)(2), 124-A
High Courts04 Mar 2015Dismissed
Raju Mahto and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 327 : (2015) 2 JLJR 250
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 304B, 304-B