High Courts19 Mar 2015
Anita Kumari and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 61
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
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Jharkhand High Court judgments
29,568 judgments · page 638 of 1,479
High Courts19 Mar 2015Dismissed
Ful Kumari Minz and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 1
Chotanagpur Tenancy Act, 1908 - Section 46, 71-A
High Courts18 Mar 2015Dismissed
Dukhna Munda Vs The State of Bihar
Jharkhand High Court · (2015) 3 AJR 553 : (2015) 3 JLJR 154
Penal Code, 1860 (IPC) - Section 302, 324, 34
High Courts18 Mar 2015Dismissed
Baley Mai Bansingh Vs Union of India and Others
Jharkhand High Court · (2015) 4 AJR 91 : (2015) 3 JLJR 401
Administrative Tribunals Act, 1985 - Section 14Constitution of India, 1950 - Article 14, 16
High Courts18 Mar 2015
The Commissioner of Income Tax Vs Tabarak
Jharkhand High Court · (2015) 3 AJR 378 : (2015) 3 JLJR 112 : (2015) 234 TAXMAN 115
Income Tax Act, 1961 - Section 139, 142(1), 143(2), 194C, 194HUniversity Grants Commission Act, 1956 - Section 3
High Courts18 Mar 2015Dismissed
L and T Finance Ltd. Vs Radhey Shyam Sahu and Others
Jharkhand High Court · (2015) 3 AJR 496
Arbitration and Conciliation Act, 1996 - Section 15, 19, 2(1)(e), 20, 25Civil Procedure Code, 1908 (CPC) - Order 21 Rule 6, Order 21 Rule 8, 16, 16, 17
High Courts18 Mar 2015Dismissed
State of Jharkhand Vs Bihari Lal Khandelwal and Others
Jharkhand High Court · (2015) 03 JH CK 0043
Criminal Procedure Code, 1973 (CrPC) - Section 378Forest Act, 1927 - Section 33, 42Penal Code, 1860 (IPC) - Section 120(B), 120B, 379, 411, 413
High Courts18 Mar 2015Dismissed
Bhuneshwar Bhagat and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 612
Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 302, 307, 326, 34, 449
High Courts18 Mar 2015
Anupam Kumari Vs Chief Manager/Authorised Officer, Bank of India
Jharkhand High Court · AIR 2016 Jhar 6 : (2015) 4 AJR 300
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(4), 17
High Courts17 Mar 2015Dismissed
Mangat Murmu Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 597 : (2015) 2 JLJR 326
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Order 21 Rule 97(2), 151, 47
High Courts17 Mar 2015Dismissed
Anapol Security and Investigation Services Vs The E.S.I. Corporation and Others
Jharkhand High Court · (2015) 2 AJR 480 : (2015) 146 FLR 116 : (2015) 3 JLJR 142 : (2015) LabIC 2385
Employees State Insurance Act, 1948 - Section 4, 45-A, 45-A(1), 7, 75(1)a
High Courts13 Mar 2015Allowed
Satish Chandra Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 498
Constitution of India, 1950 - Article 13, 14, 16
High Courts13 Mar 2015Disposed off
Dipti Dey Vs The Union of India and Others
Jharkhand High Court · (2015) 3 AJR 427 : (2015) 2 JLJR 273
High Courts13 Mar 2015
State of Jharkhand Vs CWE-SOMA Consortium and Others
Jharkhand High Court · (2015) 2 AJR 459 : (2015) 2 JLJR 393
Constitution of India, 1950 - Article 14, 19(1)(g), 21
High Courts13 Mar 2015Dismissed
Brajeshwar Mahto Vs State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 302
Penal Code, 1860 (IPC) - Section 120B, 193, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts12 Mar 2015Dismissed
Branch Manager, National Insurance Company Limited Vs Bibi Begam and Others
Jharkhand High Court · (2015) 3 AJR 634
Legal Services Authorities Act, 1987 - Section 22(C), 22C(8)Penal Code, 1860 (IPC) - Section 279, 304(A)
High Courts12 Mar 2015Allowed
Dilip Sen Gupta Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 146 FLR 870 : (2015) LLR 1266
Contract Labour (Regulation and Abolition) Act, 1970 - Section 10, 10(1), 23, 25
High Courts12 Mar 2015Dismissed
Anup Kumar Shah Vs State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 507
Penal Code, 1860 (IPC) - Section 302
High Courts12 Mar 2015Allowed
Satya Binaik Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 03 JH CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, 415, 420
High Courts12 Mar 2015Dismissed
Birbal Bans Mahli Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 605
Penal Code, 1860 (IPC) - Section 300, 302, 304