High Courts15 Apr 2015Dismissed
Adityapur Industrial Area Development Authority and Others Vs Forum Infrastructure (P) Ltd.
Jharkhand High Court · (2015) 04 JH CK 0023
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 633 of 1,479
High Courts13 Apr 2015Dismissed
Ram Bilash Sharma Vs B.C.C.L. and Others
Jharkhand High Court · (2015) 4 AJR 444 : (2015) 3 JLJR 70
High Courts13 Apr 2015Disposed off
Rajkumar Narayan Das Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 7
High Courts13 Apr 2015Disposed off
Rajeev Ranjan Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 49
High Courts13 Apr 2015Disposed off
Abdul Razzque Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 750 : (2015) 2 JLJR 515
High Courts13 Apr 2015Dismissed
Chandar Prasad Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2015) 3 AJR 477
Administrative Tribunals Act, 1985 - Section 22(3), 22(3)(f)Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1, Order 40 Rule 40, Order 47 Rule 1, Order 47 Rule 47, 114Constitution of India, 1950 - Article 137, 145, 226
High Courts13 Apr 2015Dismissed
Shailendra Kumar Lal and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 785
Administrative Tribunals Act, 1985 - Section 22(3), 22(3)(f)Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1, Order 47 Rule 1, Order 47 Rule 47, 114, 151Constitution of India, 1950 - Article 137, 145, 226
High Courts13 Apr 2015Dismissed
Samson Sanjay Toppo and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 04 JH CK 0046
High Courts13 Apr 2015Allowed
Dhaneshwar Rawani Vs B.C.C.L. and Others
Jharkhand High Court · (2015) 04 JH CK 0021
High Courts10 Apr 2015Dismissed
Anil Kumar Singh Vs Jharkhand Public Service Commission and Others
Jharkhand High Court · (2015) 3 AJR 591 : (2015) 3 JLJR 182 : (2015) LabIC 3569
High Courts09 Apr 2015
Mahendra Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 64
Criminal Procedure Code, 1973 (CrPC) - Section 154, 2(d), 482Forest Act, 1927 - Section 33Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, 22, 4
High Courts09 Apr 2015
Surja Pandit and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 Crimes 362 : (2015) 2 JLJR 313
Penal Code, 1860 (IPC) - Section 148, 149, 307, 324, 342
High Courts09 Apr 2015Dismissed
Brahmdeo Ram and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 309
High Courts09 Apr 2015Disposed off
Krishna Kumar Sinha and Others Vs Coal India Limited and Others
Jharkhand High Court · (2015) 2 JLJR 311
High Courts09 Apr 2015Dismissed
Balwinder Singh Vs Rajendra Singh Chahal and Others
Jharkhand High Court · (2015) 4 AJR 16 : (2015) 3 JLJR 192
Civil Procedure Code, 1908 (CPC) - Section 9Companies Act, 1956 - Section 391, 442, 446, 446(1), 537
High Courts09 Apr 2015Dismissed
Sardar Harbhajan Singh and Others Vs Rajendra Singh Chahal and Others
Jharkhand High Court · (2015) 04 JH CK 0054
Civil Procedure Code, 1908 (CPC) - Section 9Companies Act, 1956 - Section 391, 442, 446, 446(1), 537
High Courts09 Apr 2015Allowed
Amar Lal Vs State of Jharkhand
Jharkhand High Court · (2015) 04 JH CK 0017
Evidence Act, 1872 - Section 25Penal Code, 1860 (IPC) - Section 201, 302
High Courts09 Apr 2015Dismissed
Surendra Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 399 : (2015) CriLJ 4231 : (2015) 3 Crimes 359 : (2015) 2 JLJR 298
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13, 13(2), 13(i)(d), 20, 7
High Courts08 Apr 2015
Rameshwar Lal Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 04 JH CK 0091
Administrative Tribunals Act, 1985 - Section 22(3), 22(3)(f)Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1, Order 40 Rule 40, Order 47 Rule 1, Order 47 Rule 47, 114Constitution of India, 1950 - Article 137, 145, 226
High Courts08 Apr 2015Dismissed
Lakhi Charan Nayak Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 320
Essential Commodities Act, 1955 - Section 7