High Courts22 Apr 2015Partly Allowed
Santosh Kumar Tiwari and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 89
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 631 of 1,479
High Courts22 Apr 2015Dismissed
Shree Nanak Ferro Alloys (P) Ltd. Vs Jharkhand Urja Vikas Nigam Ltd.
Jharkhand High Court · (2015) 4 AJR 24
Electricity Act, 2003 - Section 181(2)(x), 43, 45, 46, 47
High Courts22 Apr 2015
Sunil Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 846
High Courts21 Apr 2015Dismissed
Ganesh Murmu and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 04 JH CK 0077
Constitution of India, 1950 - Article 14, 16(1)Limitation Act, 1963 - Section 5
High Courts21 Apr 2015Allowed
Nibhay Kerketta and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 1
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts21 Apr 2015Partly Allowed
Jharkhand Urja Vikas Nigam Ltd. Vs Sheo Shakti Cement Industries and Others
Jharkhand High Court · (2015) 04 JH CK 0061
Constitution of India, 1950 - Article 136Electricity Act, 2003 - Section 126, 126(2), 126(5), 127, 127(4)Penal Code, 1860 (IPC) - Section 379
High Courts21 Apr 2015Dismissed
Surjan Soreng Vs The State of Jharkhand
Jharkhand High Court · (2015) 04 JH CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302
High Courts21 Apr 2015
Patel Engineering Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 745
Constitution of India, 1950 - Article 14, 19(1)(g), 21
High Courts21 Apr 2015Allowed
Ramkrishna Forging Limited Vs Jharkhand Urja Vitran Nigam Limited and Others
Jharkhand High Court · (2015) 04 JH CK 0052
Electricity Act, 2003 - Section 118, 181(2)(x), 47(4), 50
High Courts21 Apr 2015Dismissed
Rahe Matsya Jivi Sahyog Samitee Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 163 : (2015) 2 JLJR 681
High Courts21 Apr 2015Dismissed
Jasoda Devi Vs Harish Chandra Wadhwa and Others
Jharkhand High Court · (2015) 04 JH CK 0048
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Transfer of Property Act, 1882 - Section 53(A)Urban Land (Ceiling and Regulation) Act, 1976 - Section 27
High Courts21 Apr 2015Dismissed
Workman Sonaram Rohidas Vs Chairman-cum-Managing Director, Bokaro
Jharkhand High Court · (2015) 2 AJR 762
Industrial Disputes Act, 1947 - Section 10Limitation Act, 1963 - Section 5
High Courts20 Apr 2015Dismissed
Shasdhar Pandey Vs Management of Steel Authority of India Limited
Jharkhand High Court · (2015) 147 FLR 115
Industrial Disputes Act, 1947 - Section 17-B
High Courts20 Apr 2015Dismissed
Punjab Vidya Sabha Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 21
High Courts17 Apr 2015Dismissed
Ranjit Gorai and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 613
High Courts17 Apr 2015Dismissed
Vinay Kumar and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 607
High Courts17 Apr 2015Dismissed
Ainul Ansari Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 605
Criminal Procedure Code, 1973 (CrPC) - Section 161, 482Penal Code, 1860 (IPC) - Section 342, 347, 363, 366, 376
High Courts17 Apr 2015Dismissed
Satyanand Bhokta Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 04 JH CK 0096
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 197, 482Penal Code, 1860 (IPC) - Section 109, 120B, 201, 406, 409Prevention of Corruption Act, 1988 - Section 10, 11, 12, 13, 15
High Courts17 Apr 2015Allowed
Dewanti Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 568
Constitution of India, 1950 - Article 226
High Courts17 Apr 2015Dismissed
Satyanand Bhokta Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 767 : (2015) CriLJ 3134 : (2015) 2 JLJR 597 : (2015) 4 RCR(Criminal) 786
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 197, 482Penal Code, 1860 (IPC) - Section 109, 120B, 201, 406, 409Prevention of Corruption Act, 1988 - Section 10, 11, 12, 13, 15