High Courts30 Apr 2015Allowed
Idris Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 04 JH CK 0078
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 628 of 1,479
High Courts30 Apr 2015Allowed
Jharkhand State Electricity Board Vs The Chief Engineer-cum-Chief Electrical Inspector-cum-Appellate Authority, Department of Energy, Govt. of Jharkhand and Others
Jharkhand High Court · AIR 2016 Jhar 1 : (2015) 4 AJR 441 : (2015) 3 JLJR 74
Electricity Act, 2003 - Section 126, 127, 127(4), 135, 135
High Courts30 Apr 2015
Kiran Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2016 Jhar 11 : (2015) 4 AJR 77 : (2015) 2 JLJR 674
Criminal Procedure Code, 1973 (CrPC) - Section 109, 110Jharkhand Municipal Act, 2011 - Section 18(1)(I), 18(1)(k)
High Courts30 Apr 2015Dismissed
The Secretary, Finance Department, Government of Jharkhand Vs Padamshree Kashyap and Others
Jharkhand High Court · (2015) 2 AJR 771 : (2015) 3 JLJR 512
Constitution of India, 1950 - Article 309
High Courts29 Apr 2015Allowed
Kartik Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 641
Criminal Procedure Code, 1973 (CrPC) - Section 144, 145, 145(4)
High Courts29 Apr 2015Dismissed
Digamber Rabidas Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 551
High Courts29 Apr 2015Dismissed
Chhotu Manjhi Vs Central Coalfields Limited and Others
Jharkhand High Court · (2015) 2 JLJR 541
High Courts29 Apr 2015
Manoj Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 537
High Courts29 Apr 2015Disposed off
Rajendra Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 533
High Courts29 Apr 2015Dismissed
Sukra Oraon Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 JLJR 643
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts29 Apr 2015Dismissed
Indradeo Nayak Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 297 : (2015) 2 JLJR 616
Land Acquisition Act, 1894 - Section 11, 4Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2), 41
High Courts29 Apr 2015Dismissed
State of Jharkhand Vs Ashok Kumar Mahto and Others
Jharkhand High Court · (2015) 2 AJR 862 : (2015) 2 JLJR 552
High Courts29 Apr 2015
Mantu Yadav and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 763 : (2015) 3 JLJR 178
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 149, 302, 307, 34
High Courts28 Apr 2015Dismissed
Om Prakash Tiwary Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 646
Criminal Procedure Code, 1973 (CrPC) - Section 245, 397, 401
High Courts28 Apr 2015Allowed
Kali Mahto and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 634
Criminal Procedure Code, 1973 (CrPC) - Section 107, 111, 112, 113, 116
High Courts28 Apr 2015Dismissed
Rashid and Others Vs Damodar Valley Corporation and Others
Jharkhand High Court · (2015) 2 JLJR 625
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts28 Apr 2015Allowed
Biplav Kumar Rai and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 544
Criminal Procedure Code, 1973 (CrPC) - Section 245, 320, 397, 401Penal Code, 1860 (IPC) - Section 109, 120-B, 34, 341, 406
High Courts28 Apr 2015Disposed off
Jagdish Pandey Vs Urmila Pandey and Others
Jharkhand High Court · (2015) 2 JLJR 542
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 16, Order 5 Rule 19, Order 9 Rule 13, Order 9 Rule 6
High Courts28 Apr 2015Allowed
Pranab Brata Roy and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 540
High Courts28 Apr 2015Dismissed
Purni Devi and Others Vs Nakul Ray and Others
Jharkhand High Court · (2016) 1 AJR 508 : (2015) 2 JLJR 539
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17