Criminal Procedure Code, 1973 (CrPC) - Section 173, 227, 228, 277, 397Motor Vehicles Act, 1988 - Section 134Penal Code, 1860 (IPC) - Section 279, 302, 304(A), 34

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High Courts13 May 2015Dismissed

Sant Ravidas Kalyan Samiti Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 3 JLJR 333

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High Courts13 May 2015Disposed off

Supre Smelters Ltd. and Others Vs Damodar Valley Corporation and Others

Jharkhand High Court · (2015) 4 AJR 310 : (2015) 3 JLJR 311

Electricity Act, 2003 - Section 47, 79

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High Courts13 May 2015Dismissed

Radha Kant Upadhayay Vs Bharat Coking Coal Limited and Others

Jharkhand High Court · (2015) 05 JH CK 0050

Constitution of India, 1950 - Article 16Evidence Act, 1872 - Section 108

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High Courts13 May 2015Dismissed

Mustkim Baitha and Others Vs The State of Jharkhand

Jharkhand High Court · (2015) 05 JH CK 0028

Criminal Procedure Code, 1973 (CrPC) - Section 311

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High Courts13 May 2015Dismissed

Nitai Munda Vs State of Jharkhand

Jharkhand High Court · (2015) 3 AJR 343 : (2015) 3 JLJR 298

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302

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High Courts13 May 2015Dismissed

Nishant Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 4 JLJR 10

Arms Act, 1959 - Section 25(1-b)A, 26, 27, 35Criminal Procedure Code, 1973 (CrPC) - Section 227, 228Penal Code, 1860 (IPC) - Section 115, 307, 323, 324, 34

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High Courts13 May 2015Allowed

Krishna Kumar Singh and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 3 AJR 516 : (2015) 3 JLJR 525

Criminal Procedure Code, 1973 (CrPC) - Section 320Penal Code, 1860 (IPC) - Section 120B, 120-B, 406, 420, 498-A

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High Courts13 May 2015Allowed

Tetalal Mahto and Others Vs The State of Jharkhand

Jharkhand High Court · (2015) 05 JH CK 0011

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 34

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High Courts13 May 2015Allowed

Vinay Kumar Agarwal Vs State of Jharkhand

Jharkhand High Court · (2015) 3 JLJR 510

Criminal Procedure Code, 1973 (CrPC) - Section 239, 482Mines and Minerals (Development and Regulation) Act, 1957 - Section 21Penal Code, 1860 (IPC) - Section 379

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High Courts12 May 2015Dismissed