High Courts28 Jul 2015
Jaswant Singh Vs Commissioner of C. Ex. & S.T.
Jharkhand High Court · (2015) 326 ELT 109
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 615 of 1,479
High Courts28 Jul 2015Dismissed
Bihar Colliery Kamgar Union Vs Union of India and Others
Jharkhand High Court · (2015) 147 FLR 701 : (2015) 4 JLJR 486 : (2015) 4 LLJ 115 : (2016) 1 LLN 678
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 10(2)
High Courts28 Jul 2015Dismissed
The State of Jharkhand and Others Vs Sister Bernadet Beck and Others
Jharkhand High Court · (2015) 4 JLJR 552
Constitution of India, 1950 - Article 136Limitation Act, 1963 - Section 5Societies Registration Act, 1860 - Section 10
High Courts27 Jul 2015Dismissed
Nand Kishun Murmu Vs The State of Jharkhand
Jharkhand High Court · (2016) 1 AJR 317
Penal Code, 1860 (IPC) - Section 302
High Courts27 Jul 2015Allowed
State of Jharkhand Vs Dhena
Jharkhand High Court · (2015) 07 JH CK 0103
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 366
High Courts27 Jul 2015Dismissed
Manita Tirkey and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 451
High Courts27 Jul 2015Disposed off
Rakesh Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 443
Constitution of India, 1950 - Article 30(1)
High Courts27 Jul 2015Disposed off
Basuki Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 439
High Courts27 Jul 2015
The Court On Its Own Motion Vs Union of India and Others
Jharkhand High Court · (2015) 4 AJR 747 : (2016) 6 FLT 85
High Courts24 Jul 2015Disposed off
Kailash Prasad Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 07 JH CK 0093
Constitution of India, 1950 - Article 226, 311(2)
High Courts24 Jul 2015Allowed
Kameshwar Prasad Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 07 JH CK 0090
High Courts24 Jul 2015Dismissed
Anil Kumar Pathak Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 343
Constitution of India, 1950 - Article 226
High Courts23 Jul 2015Allowed
Luis Ekka Vs The State of Jharkhand
Jharkhand High Court · (2016) 1 AJR 112
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts23 Jul 2015Allowed
Nand Kishore Rai Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 07 JH CK 0088
Penal Code, 1860 (IPC) - Section 409, 420, 467, 468
High Courts23 Jul 2015
Manager, Oriental Insurance Company Ltd. Vs Theodar Kujur and Others
Jharkhand High Court · (2015) 07 JH CK 0073
High Courts23 Jul 2015Dismissed
H.M.P. Singh, Ex-Executive Director (Works), Bokaro Steel Plant Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 146 FLR 1063 : (2015) LLR 1212
Criminal Procedure Code, 1973 (CrPC) - Section 106, 200, 204Factories Act, 1948 - Section 106, 92
High Courts23 Jul 2015Dismissed
Imil Topno Vs State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 835
Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 302
High Courts23 Jul 2015
Commissioner of Central Excise Vs Pre-Stressed Udyog (India) (P.) Ltd.
Jharkhand High Court · (2016) 331 ELT 539 : (2015) 52 GST 1156
Central Excises and Salt Act, 1944 - Section 11, 11A, 11A(1), 11A(2), 11A(2B)
High Courts23 Jul 2015Allowed
Soma Das and Others Vs Rajesh Kumar Das
Jharkhand High Court · (2015) 3 JLJR 559
Penal Code, 1860 (IPC) - Section 498-A
High Courts23 Jul 2015Dismissed
M/s. Bihar Extrusion Limited Vs Jharkhand State Electricity Board
Jharkhand High Court · (2017) 1 AIRJharR 141
Electricity Act, 2003 - Section 62