High Courts25 Aug 2015Dismissed
Shailendra Singh Vs The Union of India and Others
Jharkhand High Court · (2015) 4 AJR 816 : (2015) 3 JLJR 597
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 610 of 1,479
High Courts25 Aug 2015Dismissed
Devendra Kumar Agarwalla and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 790 : (2015) 3 JLJR 609
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120-B, 323, 341, 403, 405
High Courts25 Aug 2015
Imran Ansari Vs State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 620
Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 34, 363
High Courts25 Aug 2015
Kamrul Ansari Vs The State of Jharknand and Others
Jharkhand High Court · (2015) 3 JLJR 601
Criminal Procedure Code, 1973 (CrPC) - Section 125Evidence Act, 1872 - Section 106
High Courts25 Aug 2015
Achhay Kharwar and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 594
Arms Act, 1959 - Section 27Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 311, 313, 313(1), 313(1)(b)
High Courts24 Aug 2015Disposed Off
Daya Shankar Prasad Karn Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 604
High Courts24 Aug 2015Dismissed
Nakul Mahto and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 603
High Courts24 Aug 2015Dismissed
Bhim Saw Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2015) 3 JLJR 624
High Courts24 Aug 2015Dismissed
Rizwana Tabassum Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 626
High Courts24 Aug 2015Dismissed
Prem Puran Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 12
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts24 Aug 2015
Lal Gayan Ranjan Nath Shahdeo Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 621
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts21 Aug 2015Disposed Off
Gita Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 LLJ 104
High Courts21 Aug 2015
Ravindra Kaur Vs The Union of India and Others
Jharkhand High Court · (2016) 1 AJR 611 : (2015) 4 JLJR 35
High Courts20 Aug 2015Allowed
Sanjay Kumar Thakur Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 08 JH CK 0079
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 319Penal Code, 1860 (IPC) - Section 120B, 34, 419, 420, 465
High Courts20 Aug 2015Allowed
Rashmi Prasad and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 08 JH CK 0076
High Courts20 Aug 2015Dismissed
Dhaneshwar Bhuiya Vs The State of Jharkhand
Jharkhand High Court · (2016) 1 AJR 626 : (2015) 4 JLJR 79
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 299, 300, 302, 304
High Courts20 Aug 2015
Ravi Todi Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 536
Criminal Procedure Code, 1973 (CrPC) - Section 202Penal Code, 1860 (IPC) - Section 405, 406, 415, 420
High Courts20 Aug 2015
S.N. Singh Vs Heavy Engineering Corporation Ltd. and Others
Jharkhand High Court · (2015) 3 JLJR 532
High Courts19 Aug 2015Dismissed
Gondla Oraon Vs State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 63
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 323, 449
High Courts19 Aug 2015
Jhuba Oraon Vs The State of Jharkhand
Jharkhand High Court · (2016) 1 AJR 91 : (2016) CriLJ 1145 : (2015) 4 JLJR 226
Criminal Procedure Code, 1973 (CrPC) - Section 229, 313Penal Code, 1860 (IPC) - Section 302