High Courts17 Sept 2015Dismissed
Mukund Mahto Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 455
Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 606 of 1,479
High Courts17 Sept 2015
Fatik Mandal Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 688
Criminal Procedure Code, 1973 (CrPC) - Section 125Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 498-A
High Courts16 Sept 2015Dismissed
Mahendra Singh Vs State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 247
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 84
High Courts16 Sept 2015Dismissed
Faguni Devi and Others Vs Reli Mahto and Others
Jharkhand High Court · (2016) AIR (Jhar) 51 : (2016) 1 JLJR 304
Hindu Succession Act, 1956 - Section 14(1)
High Courts16 Sept 2015
Sadhu Yadav and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 162
Mines and Minerals (Development and Regulation) Act, 1957 - Section 21(1), 22Penal Code, 1860 (IPC) - Section 34, 379, 414
High Courts16 Sept 2015Dismissed
Parmeshwar Gope and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 170
Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 323, 34, 341, 406, 498-A
High Courts16 Sept 2015Dismissed
Deocharan Bhagat Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 566 : (2015) 4 JLJR 479
High Courts16 Sept 2015Disposed Off
Suresh Prasad Yadav Vs State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 570
Forest Act, 1927 - Section 52(c)
High Courts16 Sept 2015Dismissed
Sheo Shakti Cement Industries Vs Jharkhand Urja Vikas Nigam Limited and Others
Jharkhand High Court · (2015) 4 JLJR 669
Electricity Act, 2003 - Section 56, 56(1), 56(2)
High Courts15 Sept 2015Allowed
Puranmal Agrawal and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 164
Negotiable Instruments Act, 1881 (NI) - Section 138, 141
High Courts15 Sept 2015Dismissed
Gurudayal Singh Bhatia and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 09 JH CK 0127
Penal Code, 1860 (IPC) - Section 120-B, 34, 406, 409
High Courts15 Sept 2015
Bhola Yadav and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 215 : (2015) 4 JLJR 139
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 299, 300
High Courts15 Sept 2015
Ramesh Khemka and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 161
Penal Code, 1860 (IPC) - Section 307, 323, 34, 341, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3, 3(x), 4
High Courts15 Sept 2015Allowed
Ranjit Kumar and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 168
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 34, 341, 342, 352Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts15 Sept 2015Dismissed
Mahadev Sao Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 157
Forest Act, 1927 - Section 29, 29(3), 30, 33, 42
High Courts15 Sept 2015Dismissed
Archna Verma Vs Union of India
Jharkhand High Court · (2015) 4 JLJR 134
High Courts15 Sept 2015Allowed
Salman Iraki Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 244 : (2015) 4 JLJR 158
Constitution of India, 1950 - Article 21
High Courts15 Sept 2015Dismissed
Ajit Kumar Giri and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 153
Constitution of India, 1950 - Article 14
High Courts15 Sept 2015Dismissed
Sunita Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 575
High Courts15 Sept 2015Allowed
Sukra Oraon Vs State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 364 : (2015) 4 JLJR 136
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 324, 341