High Courts28 Sept 2015
Commissioner of Income Tax Vs J. Ram and Sons
Jharkhand High Court · (2015) 09 JH CK 0032
Income Tax Act, 1961 - Section 69
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 604 of 1,479
High Courts28 Sept 2015Allowed
Khairun Nisha Vs Union of India
Jharkhand High Court · (2015) 4 JLJR 258
Railways Act, 1989 - Section 123(c), 123(c)(2), 124-A
High Courts23 Sept 2015Dismissed
Raj Kumar Agarwal and Others Vs Mohan Lal Agarwal and Others
Jharkhand High Court · (2015) 4 JLJR 346
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 96
High Courts23 Sept 2015Dismissed
Lakshman Toppo and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 09 JH CK 0106
Constitution of India, 1950 - Article 226, 335
High Courts23 Sept 2015Dismissed
Usha Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 365
Registration Act, 1908 - Section 72
High Courts23 Sept 2015Allowed
Shivmuni Ram Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 352
High Courts23 Sept 2015Dismissed
The Executive Officer Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 501
Right to Information Act, 2005 - Section 19(8)(b)
High Courts23 Sept 2015Allowed
Lal Yashwardhan Nath Shahdeo Vs Rupa Shahdeo and Others
Jharkhand High Court · (2015) 4 JLJR 348
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 14, Order 7 Rule 18, Order 7 Rule 9
High Courts23 Sept 2015Allowed
Tuelu Seth Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 369
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts23 Sept 2015Allowed
Central Coalfields Limited Vs Jharkhand Micro, Small and Medium Enterprises Facilitation Council and Others
Jharkhand High Court · (2015) 4 JLJR 701
Micro, Small and Medium Enterprises Development Act, 2006 - Section 1(2), 18
High Courts23 Sept 2015Dismissed
Keshav Kumar Sinha Vs The Union of India and Others
Jharkhand High Court · (2015) 4 JLJR 490
High Courts23 Sept 2015Dismissed
Anand Kumar Jha Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 499
High Courts23 Sept 2015Dismissed
Abhay Kumar Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 290
Constitution of India, 1950 - Article 311(1), 311(2)Penal Code, 1860 (IPC) - Section 120-B, 34, 406, 408, 409
High Courts23 Sept 2015Allowed
Bijay Kumar Jain Vs Dropadi Devi Singhania
Jharkhand High Court · (2015) 4 JLJR 359
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts23 Sept 2015Disposed Off
Sakina Anjum Vs Ehsan Khan
Jharkhand High Court · (2015) 4 JLJR 367
Criminal Procedure Code, 1973 (CrPC) - Section 125, 311
High Courts23 Sept 2015Dismissed
Shikha Banerjee and Others Vs Lafarge India Limited
Jharkhand High Court · (2015) 4 JLJR 557
High Courts23 Sept 2015Allowed
Bijay Kumar Jain Vs Banwarilal Agarwala
Jharkhand High Court · (2016) 1 AJR 778
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts23 Sept 2015Allowed
Juggu Oraon Vs The State of Jharkhand
Jharkhand High Court · (2016) 1 AJR 738 : (2015) 4 JLJR 284
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 306, 307, 34, 361, 363
High Courts22 Sept 2015Dismissed
Rajendra Prakash Jha Vs The Employees in Relation to The Management of Allahabad Bank and Others
Jharkhand High Court · (2015) 09 JH CK 0133
Constitution of India, 1950 - Article 226
High Courts22 Sept 2015Allowed
Subodh Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 239