High Courts06 Oct 2015Dismissed
Hardeo Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 431
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16, 16(3)(i), 16(3)(ii)
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 602 of 1,479
High Courts06 Oct 2015Dismissed
Ram Charitra Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 425
High Courts06 Oct 2015Allowed
Jilani Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 482 : (2015) 4 JLJR 426
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts06 Oct 2015Dismissed
Arpana Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 430
High Courts06 Oct 2015Dismissed
Karam Mahto and Others Vs Indranath Mahto and Others
Jharkhand High Court · (2015) 4 JLJR 432
Criminal Procedure Code, 1973 (CrPC) - Section 144Penal Code, 1860 (IPC) - Section 34, 436
High Courts06 Oct 2015Disposed Off
National Insurance Co. Ltd. Vs Abha Gupta and Others
Jharkhand High Court · (2015) 4 AJR 481
Motor Vehicles Act, 1988 - Section 39, 66
High Courts06 Oct 2015
Commissioner of Central Excise, Ranchi Vs Gillooram Gaurishankar
Jharkhand High Court · (2015) 326 ELT 654 : (2016) 53 GST 37
Central Excises and Salt Act, 1944 - Section 11B, 11B(1)Customs Act, 1962 - Section 27
High Courts05 Oct 2015Disposed Off
Guru Govind Sing Public School and Others Vs Jharkhand Abhibhawak Manch
Jharkhand High Court · (2015) 4 AJR 426 : (2015) 4 JLJR 506
Jharkhand Education Tribunal Act, 2005 - Section 10, 10(2), 11(1), 15
High Courts05 Oct 2015Dismissed
Umesh Majhi and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 422
High Courts05 Oct 2015Allowed
Ramjeet Oraon Vs The State of Jharkhand
Jharkhand High Court · (2016) 1 AJR 87 : (2015) 4 JLJR 310
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34Prevention of Terrorism Act, 2002 - Section 20, 22, 3(2), 30, 32
High Courts05 Oct 2015
Haldhar Manjhi Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 423
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(3)Limitation Act, 1963 - Section 5
High Courts05 Oct 2015Dismissed
Ramdeo Prasad Kushwaha and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 502
High Courts05 Oct 2015Dismissed
Pradip Kumar Chakraborty Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 556
High Courts05 Oct 2015Dismissed
Asha Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 494
Arbitration and Conciliation Act, 1996 - Section 9
High Courts01 Oct 2015Allowed
Yashwant Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 435
Criminal Procedure Code, 1973 (CrPC) - Section 144, 145, 146, 146(1), 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 323, 379Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(iv)(x)
High Courts01 Oct 2015Dismissed
Pramod Kumar Verma Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 305
Evidence Act, 1872 - Section 9Penal Code, 1860 (IPC) - Section 392, 395, 412
High Courts01 Oct 2015Dismissed
Nilai Educational Trust Vs All India Council for Technical Education and Others
Jharkhand High Court · (2016) 1 AJR 78 : (2016) 1 JLJR 293
All India Council for Technical Education Act, 1987 - Section 10, 11, 2(b), 2(g), 23Constitution of India, 1950 - Article 226
High Courts01 Oct 2015Dismissed
Kallu Sonkar Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 551
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7
High Courts01 Oct 2015Dismissed
Anand Ritu Raj Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 493