High Courts01 Oct 2015Dismissed
Bhagiran Prasad Vs State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 298
Penal Code, 1860 (IPC) - Section 307, 323, 325, 34, 341
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 603 of 1,479
High Courts01 Oct 2015Dismissed
Ram Pratap Mahto Vs Lalu Ram
Jharkhand High Court · (2016) 1 AJR 267 : (2015) 4 JLJR 341
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 34, 10
High Courts01 Oct 2015
Fagu Mahato and Others Vs Shankar Sao (Mahato)
Jharkhand High Court · (2015) 4 JLJR 350
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 4, Order 18 Rule 17, Order 18 Rule 4
High Courts01 Oct 2015Allowed
Ajay Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 503
Criminal Procedure Code, 1973 (CrPC) - Section 482Essential Commodities Act, 1955 - Section 7
High Courts30 Sept 2015Allowed
Bharat Kaivart and Others Vs Kamla and Others
Jharkhand High Court · (2016) 1 AJR 146 : (2015) 4 JLJR 361
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1
High Courts30 Sept 2015Allowed
Surji Devi Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2016) 148 FLR 177 : (2015) 4 JLJR 340 : (2015) 4 LLJ 333
High Courts30 Sept 2015Partly Allowed
Krishna Murari Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 373
Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, 22Penal Code, 1860 (IPC) - Section 34, 414
High Courts30 Sept 2015
Gafur Ansari Vs Amna Khatoon
Jharkhand High Court · (2015) 4 JLJR 345
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127
High Courts30 Sept 2015Dismissed
Salahuddin Ray Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 374
Criminal Procedure Code, 1973 (CrPC) - Section 300Penal Code, 1860 (IPC) - Section 34, 498-A
High Courts30 Sept 2015Partly Allowed
Ashok Kumar Biswas Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 363
High Courts29 Sept 2015Dismissed
Uday Prasad and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 261
High Courts29 Sept 2015Allowed
Kishore Biyani Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 278
Criminal Procedure Code, 1973 (CrPC) - Section 202, 482Prevention of Food Adulteration Act, 1954 - Section 16(1)(a)(i), 17, 2(ix)(k)
High Courts29 Sept 2015Partly Allowed
Gopal Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 265
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 324
High Courts29 Sept 2015Dismissed
Manorama Devi and Others Vs Sushila Devi Joshi
Jharkhand High Court · (2015) 4 JLJR 271
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 - Section 11(i)(c), 11(i)(d)Civil Procedure Code, 1908 (CPC) - Section 100
High Courts29 Sept 2015Allowed
Anil Agarwal Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 273
Essential Commodities Act, 1955 - Section 7Penal Code, 1860 (IPC) - Section 414
High Courts29 Sept 2015
Biri Bhagat Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 269
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 307, 323, 341, 494, 495
High Courts29 Sept 2015Dismissed
Shyam Nandan Prasad Vs The State Bank of India and Others
Jharkhand High Court · (2015) 09 JH CK 0004
Constitution of India, 1950 - Article 226, 311(2), 311(2)(b)Penal Code, 1860 (IPC) - Section 409, 420, 467, 468
High Courts28 Sept 2015Dismissed
Durga Thakur and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 09 JH CK 0125
High Courts28 Sept 2015Allowed
Irfan Gani and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 253
Constitution of India, 1950 - Article 14, 16
High Courts28 Sept 2015Allowed
Nabin Roy Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 260