Criminal Procedure Code, 1973 (CrPC) - Section 165Jharkhand Value Added Tax Act, 2005 - Section 4, 69, 84Penal Code, 1860 (IPC) - Section 468, 471, 472

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High Courts08 Oct 2015Dismissed

Ravi Kumar Sharma Vs The Union of India and Others

Jharkhand High Court · (2015) 4 JLJR 396

Constitution of India, 1950 - Article 14, 16, 226

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High Courts08 Oct 2015Dismissed

Sanjukta Tiwary and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2016) 1 AJR 483

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High Courts07 Oct 2015Disposed Off

Yugesh Kumar Vs Central Coalfields Limited and Others

Jharkhand High Court · (2016) 1 AJR 581

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High Courts07 Oct 2015Dismissed

Manish Mittal Vs The State of Jharkhand and Others

Jharkhand High Court · (2015) 4 JLJR 408

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 34, 341, 406Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(x), 4, 9

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High Courts07 Oct 2015Dismissed

Shailesh Kumar Vs The State of Jharkhand and Others

Jharkhand High Court · (2015) 4 JLJR 404

Constitution of India, 1950 - Article 14, 16

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High Courts07 Oct 2015Disposed Off

Ashok Kumar Chakarverty Vs Sun Starlife Aaditi Home Nirman Pvt. Ltd. and Others

Jharkhand High Court · (2015) 4 JLJR 315

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2

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High Courts07 Oct 2015Dismissed

Lekh Bahadur Rana and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2015) 4 JLJR 316

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High Courts07 Oct 2015Dismissed

SLL-SML (Joint Venture Consortium) and Others Vs Central Coalfields Limited and Others

Jharkhand High Court · (2015) 4 JLJR 318

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High Courts07 Oct 2015Partly Allowed

Hari Pada Modi and Others Vs The State of Jharkhand

Jharkhand High Court · (2015) 10 JH CK 0017

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 148, 149, 300, 302, 304

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High Courts06 Oct 2015

Sohail Nabi Vs The State of Jharkhand

Jharkhand High Court · (2015) 4 JLJR 433

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High Courts06 Oct 2015

Kalim Ansari Vs The State of Jharkhand and Others

Jharkhand High Court · (2016) 1 AJR 18 : (2015) 4 JLJR 302

Criminal Procedure Code, 1973 (CrPC) - Section 227, 376Penal Code, 1860 (IPC) - Section 375, 376, 384, 406, 415Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xii), 3(xii)

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