High Courts12 Oct 2015Dismissed
Yunus Mia Vs B.C.C.L., Dhanbad and Others
Jharkhand High Court · (2015) 4 AJR 427
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 600 of 1,479
High Courts12 Oct 2015Dismissed
Satrughan Lal Verma Vs Chhote Lal Sharma
Jharkhand High Court · (2015) 4 JLJR 526
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, 151, 2(11)Limitation Act, 1963 - Section 5
High Courts12 Oct 2015Dismissed
Aftab Adil and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 520
Constitution of India, 1950 - Article 226
High Courts12 Oct 2015Allowed
Chhote Lall Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 558
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 4Criminal Procedure Code, 1973 (CrPC) - Section 144
High Courts12 Oct 2015Dismissed
Technoblast Mining Pvt. Ltd. Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2015) 4 JLJR 602
Constitution of India, 1950 - Article 14, 226
High Courts12 Oct 2015
Mahabir Mistry Vs Secretary, Management Committee of St. Xavier's School
Jharkhand High Court · (2015) 4 JLJR 545
Constitution of India, 1950 - Article 14Penal Code, 1860 (IPC) - Section 376, 497
High Courts12 Oct 2015Dismissed
Krishna Nand Thakur Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 536
Criminal Procedure Code, 1973 (CrPC) - Section 190Penal Code, 1860 (IPC) - Section 34, 420, 468, 471, 473Railways Act, 1989 - Section 137, 179, 179(2)
High Courts09 Oct 2015Dismissed
Rajendra Tudu and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 10 JH CK 0138
Constitution of India, 1950 - Article 14, 16, 226, 335
High Courts09 Oct 2015
Dhirendra Kumar Upadhyay Vs Juhi Upadhyay and Others
Jharkhand High Court · (2015) 10 JH CK 0132
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(4)Hindu Marriage Act, 1955 - Section 9
High Courts09 Oct 2015
Jai Shree Ply House Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 490
Jharkhand Value Added Tax Act, 2005 - Section 72(6), 79, 80
High Courts09 Oct 2015
Naresh Chandra Agarwal Vs Tathagat Roy and Others
Jharkhand High Court · (2015) 4 JLJR 414
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, 35-A
High Courts09 Oct 2015Dismissed
Mohan Kumar and Others Vs Damodar Valley Corporation and Others
Jharkhand High Court · (2015) 4 JLJR 419
University Grants Commission Act, 1956 - Section 3
High Courts09 Oct 2015Dismissed
Hariram Manjhi Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 413
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 80
High Courts09 Oct 2015Dismissed
Anant Kumar Singh Vs Bharat Petroleum Corporation Limited and Others
Jharkhand High Court · (2015) 4 JLJR 420
Constitution of India, 1950 - Article 226
High Courts09 Oct 2015Dismissed
Salim Vs Altav and Others
Jharkhand High Court · (2016) 1 AJR 252
Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 52
High Courts08 Oct 2015Dismissed
Monika Dutta Vs Union of India and Others
Jharkhand High Court · (2016) 1 AJR 488
Constitution of India, 1950 - Article 226
High Courts08 Oct 2015Disposed Off
Fulchand Oraon Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 417
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12(3)(a)(i), 7-A
High Courts08 Oct 2015Allowed
Syed Mohammad Zafar Hassan Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 399
High Courts08 Oct 2015Dismissed
Badri Prasad Mitra Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 147 FLR 1039 : (2015) 4 JLJR 324
Constitution of India, 1950 - Article 226
High Courts08 Oct 2015Allowed
Akhouri Jayant Narayan Sinha and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 416
Criminal Procedure Code, 1973 (CrPC) - Section 216, 227Penal Code, 1860 (IPC) - Section 120-B, 302, 304-B, 306, 328