High Courts26 Oct 2015Disposed Off
Shyamli Mitra and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 699
Negotiable Instruments Act, 1881 (NI) - Section 138
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 598 of 1,479
High Courts26 Oct 2015Dismissed
Latehar District Cricket Association and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 710
Constitution of India, 1950 - Article 226
High Courts26 Oct 2015
Sudhir Rajak and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 694
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 323, 324, 325
High Courts26 Oct 2015Dismissed
Basmati Das Vs The Union of India and Others
Jharkhand High Court · (2015) 4 JLJR 711
Penal Code, 1860 (IPC) - Section 302, 364, 392
High Courts16 Oct 2015Allowed
Om Prakash Singh Buildcon Pvt. Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 623
Contract Act, 1872 - Section 19, 56
High Courts16 Oct 2015Allowed
Bhola Mahto Vs Nirpath Mahto and Others
Jharkhand High Court · (2015) 10 JH CK 0031
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 65(f), 74, 77, 92Registration Act, 1908 - Section 52, 57(5)
High Courts16 Oct 2015Disposed Off
Suresh Kumar Sahu Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 620
High Courts16 Oct 2015Dismissed
Anita Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 610
High Courts16 Oct 2015Dismissed
ACC Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 618
Building and Other Construction Workers Welfare Cess Act, 1996 - Section 2(1)(d), 2(d)Constitution of India, 1950 - Article 226Factories Act, 1948 - Section 6, 87
High Courts16 Oct 2015Disposed Off
Ashok Kumar Tiwary and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 148 FLR 671 : (2015) 4 JLJR 572
Constitution of India, 1950 - Article 32
High Courts15 Oct 2015Dismissed
Hussain Ansari Vs Gulejan Bibi
Jharkhand High Court · (2015) 4 JLJR 563
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14
High Courts15 Oct 2015
Ramu Hansda and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 567
Criminal Procedure Code, 1973 (CrPC) - Section 227, 239Penal Code, 1860 (IPC) - Section 315
High Courts15 Oct 2015Allowed
Kaushal Kumar Sinha Vs National Bank for Agriculture and Rural Development and Others
Jharkhand High Court · (2015) 4 JLJR 613
High Courts15 Oct 2015
Kolha Mahto Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 599
Criminal Procedure Code, 1973 (CrPC) - Section 311, 386, 386(b)Penal Code, 1860 (IPC) - Section 302, 307, 324
High Courts15 Oct 2015Dismissed
Nand Kishore Sah Vs Lalan Sah and Others
Jharkhand High Court · (2016) 1 AJR 607 : (2016) 1 JLJR 497
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 2, Order 9 Rule 13, Order 9 Rule 8, Order 9 Rule 9
High Courts15 Oct 2015Disposed Off
Neetu Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 571
High Courts15 Oct 2015Allowed
Bidya Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 685
High Courts15 Oct 2015Dismissed
Sadho Oraon Vs Central Coalfields Limited and Others
Jharkhand High Court · (2015) 4 JLJR 569
High Courts14 Oct 2015Disposed Off
Tiku Manjhi and Others Vs Central Coalfields Limited and Others
Jharkhand High Court · (2015) 4 JLJR 549 : (2016) 1 LLJ 63
High Courts14 Oct 2015Allowed
Umapada Roy Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 534
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302