High Courts13 Jun 2019Dismissed
Rajesh Prasad Singh Vs Surendra Kumar Singh And Ors
Jharkhand High Court · (2019) 06 JH CK 0029
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 395 of 1,479
High Courts13 Jun 2019Allowed
Surendra Nath Soren Vs State Of Jharkhand
Jharkhand High Court · (2019) 06 JH CK 0028
Indian Penal Code, 1860 — Section 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 313, 353, 354
High Courts12 Jun 2019Dismissed
Bhola Prasad Sah And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0039
Indian Penal Code, 1860 — Section 380, 427
High Courts12 Jun 2019Dismissed
Visthapit Kisan Sangh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0038
Right Fair Compensation Transparency In Land Acquisition, Rehabilitation, Resettlement Act, 2013 — Section 11, 24(2)Land Acquisition Act, 1894 — Section 4Constitution Of India, 1950 — Article 226
High Courts12 Jun 2019Dismissed
Binod Kumar Bhagat Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0037
High Courts12 Jun 2019Dismissed
Krishna Chouhan Vs M/s Bharat Coking Coal Ltd And Ors
Jharkhand High Court · (2019) 06 JH CK 0036
High Courts12 Jun 2019Dismissed
Dr. Baledo Yadav Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0035
High Courts12 Jun 2019Allowed
Shyam Deo Prasad Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0034
Jharkhand Service Code, 2001 — Rule 97
High Courts28 May 2019allowed
Binay Kumar @ Binay Kumar Gupta Vs State of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0040
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts18 May 2019Dismissed
Rohan Thakur Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 05 JH CK 0039
Jharkhand Judicial Service (Recruitment) Rules, 2004 — Rule 16(d)High Court Of Jharkhand Rules, 2001 — Rule 21(b)Constitution Of India, 1950 — Article 14, 16, 21
High Courts18 May 2019Dismissed
Augustine Kiro @ Augustin Kiro Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0038
Indian Penal Code, 1860 — Section 109Prevention Of Corruption Act, 1988 — Section 13
High Courts17 May 2019Disposed Off
Nitu Kumari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 05 JH CK 0024
High Courts16 May 2019Dismissed
Mangal Murmu Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 05 JH CK 0037
Code Of Criminal Procedure, 1973 — Section 144Santhal parganas Tenancy Act, 1949 — Section 5Santhal Parganas Tenancy (Supplementary) Rules, 1950 — Rule 4
High Courts16 May 2019Disposed Off
M/s Hindalco Industries Limited Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2019) 05 JH CK 0036
Income Tax Act, 1961 — Section 206C, 206C(1A)Income Tax Rules, 1962 — Rule 37C
High Courts16 May 2019Disposed Off
M/s. Adhunik Power & Natural Resources Limited Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2019) 05 JH CK 0035
Income Tax Act, 1961 — Section 206C, 206C(1A)Income Tax Rules, 1962 — Rule 37C
High Courts16 May 2019Disposed Off
Injland Power Limited Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2019) 05 JH CK 0034
Income Tax Act, 1961 — Section 206C, 206C(1A)Income Tax Rules, 1962 — Rule 37C
High Courts16 May 2019Partly Allowed
Teja Gope And Ors Vs State Of Bihar
Jharkhand High Court · (2019) 05 JH CK 0033
Indian Penal Code, 1860 — Section 34, 299(c), 300, 300(4), 302, 304, 324
High Courts15 May 2019Disposed Off
Sk. Rajak @ Rejak Seikh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 05 JH CK 0032
Constitution Of India, 1950 — Article 226
High Courts15 May 2019Dismissed
Ghuran Munda And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0031
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 427, 452Code Of Criminal Procedure, 1973 — Section 157, 313, 357A
High Courts15 May 2019Allowed
Indradeo Dangi @ Inderdeo Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0030
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 304Code Of Criminal Procedure, 1973 — Section 313