High Courts18 Jun 2019Disposed Off
Babita Kumari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0004
Indian Penal Code, 1860 — Section 188Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 394 of 1,479
High Courts17 Jun 2019Dismissed
Wasi Ansari @ Md. Wasi Ansari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0021
Code Of Criminal Procedure, 1973 — Section 313, 378(3)Indian Penal Code, 1860 — Section 34, 107, 302, 306, 498A
High Courts17 Jun 2019Dismissed
Shashi Kant Singh @ Sashi Kant Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0020
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 325, 328, 341, 506Code Of Criminal Procedure, 1973 — Section 164
High Courts17 Jun 2019Dismissed
Azharul Islam Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0019
High Courts17 Jun 2019Disposed Off
Ram Shankar Sinha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0018
High Courts17 Jun 2019Dismissed
Anup Kumar Singh And Ors Vs Union Of India And Ors
Jharkhand High Court · (2019) 06 JH CK 0017
Constitution Of India, 1950 — Article 226
High Courts17 Jun 2019Disposed Off
Ramchandra Prasad Vs Jharkhand State Electricity Board And Ors
Jharkhand High Court · (2019) 06 JH CK 0016
Pension Rules, 1950 — Rule 43(b), 139, 139(c)
High Courts17 Jun 2019Dismissed
M/s Vishwesaraiya Construction And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0015
Constitution Of India, 1950 — Article 226
High Courts17 Jun 2019Partly Allowed
Chiranjeet Bara Vs State Of Jharkhand
Jharkhand High Court · (2019) 06 JH CK 0014
Indian Penal Code, 1860 — Section 300, 302, 304, 307, 323, 326, 341, 452Code Of Criminal Procedure, 1973 — Section 313
High Courts17 Jun 2019Allowed
Central Coalfields Limited Vs Deep Narayan Singh And Ors
Jharkhand High Court · (2019) 06 JH CK 0013
High Courts14 Jun 2019Allowed
Ramanand Kumar Savita Vs Union Of India And Ors
Jharkhand High Court · (2019) 06 JH CK 0027
Central Civil Services (Leave) Rules, 1972 — Rule 25
High Courts14 Jun 2019Dismissed
Smt. Priti Bharti Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0026
Constitution Of India, 1950 — Article 226
High Courts14 Jun 2019Disposed Off
Shashi Bhushan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0025
Constitution Of India, 1950 — Article 136, 226
High Courts14 Jun 2019Dismissed
M/s Aviral Parwati Bhagwati Minerals @ M/s Shri Aviral Parwatey Bhagwati Minerals Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0024
Jharkhand Mineral Transit Chalan Regulation, 2005 — Regulation 9Constitution Of India, 1950 — Article 226
High Courts14 Jun 2019Allowed
Jivan Besra Vs State Of Bihar
Jharkhand High Court · (2019) 06 JH CK 0023
Indian Penal Code, 1860 — Section 302
High Courts14 Jun 2019Allowed
Mangal Hansda Vs State Of Bihar
Jharkhand High Court · (2019) 06 JH CK 0022
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts13 Jun 2019Dismissed
Maya Pathak Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0033
Indian Penal Code, 1860 — Section 34, 313, 323, 498(A)Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 378(3)
High Courts13 Jun 2019Disposed Off
Saryu Paswan @ Sarju Paswan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0032
Protection Of Women from Domestic Violence Act, 2005 — Section 12
High Courts13 Jun 2019Disposed Off
Amarnath Khanna Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0031
Bihar State Employees (House Rent Allowance) Rules, 1980 — Rule 4(b)(i)
High Courts13 Jun 2019Disposed Off
Sri Sashi Bhushan Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0030
Indian Penal Code, 1860 — Section 406, 407