High Courts01 Jul 2019Dismissed
Bhanu Pratap Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0059
Motor Vehicle Act, 1988 — Section 2(30)
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 393 of 1,479
High Courts01 Jul 2019Disposed Of
Shahina Praveen Vs State Of Jharkhand & Ors
Jharkhand High Court · (2019) 07 JH CK 0058
High Courts01 Jul 2019Disposed Of
Ajit Narayan Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0057
High Courts01 Jul 2019Disposed Of
Mangra Bhuiyan And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0056
Constitution Of India, 1950 — Article 226
High Courts01 Jul 2019Disposed Of
Shatrughan Prasad Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0055
High Courts01 Jul 2019Disposed Off
Vinay Kumar Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0019
Irregularly Appointed And Working Staffs under Government Of Jharkhand Services Regularisation Rules, 2015 — Rule 3(Biii)
High Courts01 Jul 2019Allowed
Devi Lal Hansda And Ors Vs State Of Bihar (now Jharkhand)
Jharkhand High Court · (2019) 07 JH CK 0018
Indian Penal Code, 1860 — Section 34, 120B, 201, 302Evidence Act, 1872 — Section 24, 27Code Of Criminal Procedure, 1973 — Section 313
High Courts01 Jul 2019Allowed
Sanatan Murmu @ Sonatan Murmu Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0017
Indian Penal Code, 1860 — Section 376
High Courts26 Jun 2019Disposed of
Md. Mustakim Mian Vs State Of Jharkhand And Ors
Jharkhand High Court · (2011) 1 JLJR 445
National Highway Act, 1956 — Section 3(h)(4)Constitution Of India, 1950 — Article 226
High Courts21 Jun 2019Dismissed
Sagarika Das Vs Union Of India And Ors
Jharkhand High Court · (2019) 06 JH CK 0001
Central Civil Services (Leave) Rules, 1972 — Rule 43(4)(b)
High Courts19 Jun 2019Dismissed
Bijay Nath Verma Vs SAIL/Bokaro Steel Plant And Ors
Jharkhand High Court · (2019) 06 JH CK 0003
Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 5(A)(2)Constitution Of India, 1950 — Article 14, 226
High Courts19 Jun 2019Allowed
Taslim Mian son Of late Kasim Mian And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0002
Chotanagpur Tenancy Act, 1908 — Section 75, 84, 87, 87(2), 90Constitution Of India, 1950 — Article 226
High Courts18 Jun 2019Allowed
Ram Lakhan Pandey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0012
Code Of Criminal Procedure, 1973 — Section 313, 378(3)Indian Penal Code, 1860 — Section 34, 302, 325, 342
High Courts18 Jun 2019Disposed Off
Toshleshwar Pandey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0011
Constitution Of India, 1950 — Article 226
High Courts18 Jun 2019Dismissed
Ram Prasad Jha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0010
High Courts18 Jun 2019Allowed
Pushpa Kumari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0009
High Courts18 Jun 2019Dismissed
Kailash Modak Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0008
Constitution Of India, 1950 — Article 226
High Courts18 Jun 2019Allowed
Bimli Kamin Vs M/s Bharat Coking Coal Limited And Ors
Jharkhand High Court · (2019) 06 JH CK 0007
Industrial Disputes Act, 1947 — Section 18(3)
High Courts18 Jun 2019Dismissed
Matlu Allam Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0006
Right to Information Act, 2005 — Section 6, 19, 20(1)Constitution Of India, 1950 — Article 226
High Courts18 Jun 2019Disposed Off
Nishith Kumar Ghosh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0005