High Courts02 Jul 2019Allowed
Employers In relation to the Management Of Bank Of India, Jharia Branch, Dhanbad Vs Subhas Saw
Jharkhand High Court · (2019) 07 JH CK 0097
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 391 of 1,479
High Courts02 Jul 2019Dismissed
Satya Pal Chawla And Ors Vs Parmanand Singh
Jharkhand High Court · (2019) 07 JH CK 0096
Jharkhand Buildings (Lease, Rent & Eviction) Control Act, 2011 — Section 9, 9(1), 10, 10(1), 11, 11(5), 12, 12(3), 16, 16(3), 26, 36Constitution Of India, 1950 — Article 226
High Courts02 Jul 2019Dismissed
M/s Central Coalfields Limited Vs Bishun Ram
Jharkhand High Court · (2019) 07 JH CK 0095
Industrial Disputes Act, 1947 — Section 10(1)(d), 11, 11(A)Industrial Employment (Standing Orders) Act, 1946 — Section 10(a)
High Courts02 Jul 2019Dismissed
Suman Kumar Bajpai Vs Govind Prasad Dalmia And Ors
Jharkhand High Court · (2019) 07 JH CK 0094
Limitation Act, 1963 — Section 58Benami Transaction Prohibition Act, 1988 — Section 4Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(1)(d)
High Courts02 Jul 2019Allowed
Dilip Kumar Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0093
Bihar Primary School Teacher Appointment Rules, 1991 — Rule 5, 11
High Courts02 Jul 2019Dismissed
Sanjay Yadav Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0092
Constitution Of India, 1950 — Article 226
High Courts02 Jul 2019Disposed Of
Laxmi Prasad Sah Vs Fatima Bibi And Ors
Jharkhand High Court · (2019) 07 JH CK 0091
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts02 Jul 2019Allowed
Ganesh Pujhar Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0090
Code Of Criminal Procedure, 1973 — Section 437(3)Indian Penal Code, 1860 — Section 395, 411
High Courts02 Jul 2019Dismissed
Deb Narayan Parihasta Vs Uday Shankar Jha And Ors
Jharkhand High Court · (2019) 07 JH CK 0089
Code Of Civil Procedure, 1908 — Section 100
High Courts02 Jul 2019Dismissed
Maqsud Ali @ Maqsood Ali Vs Rana Zarin And Ors
Jharkhand High Court · (2019) 07 JH CK 0088
High Courts02 Jul 2019Allowed
Arun Bara Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0087
Indian Penal Code, 1860 — Section 302, 354Prevention Of Witch Practices Act, 1999 — Section 3, 4
High Courts02 Jul 2019Allowed
Chamru Kumhar Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0086
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106Code Of Criminal Procedure, 1973 — Section 161
High Courts02 Jul 2019
Balram Pal And others Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0085
High Courts02 Jul 2019
Kushar Sao @ Rajendra Sao And others Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0084
High Courts02 Jul 2019Dismissed
Munna Kumar Yadav @ Badhot @ Baghot And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0083
Indian Penal Code, 1860 — Section 34, 201, 302, 376(2)(g)Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 27
High Courts02 Jul 2019Allowed
Central Coalfields Limited, Ranchi Vs Piyashi Devi And Ors
Jharkhand High Court · (2019) 07 JH CK 0082
High Courts02 Jul 2019Disposed Off
Ashok Kumar Singh Vs Vinoba Bhave University And Ors
Jharkhand High Court · (2019) 07 JH CK 0016
High Courts02 Jul 2019Dismissed
Bisheswar Ram Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0015
Right To Information Act, 2005 — Section 6, 6(3), 7, 7(1), 19, 20, 20(1)Constitution Of India, 1950 — Article 226
High Courts01 Jul 2019Disposed Of
Awadhesh Prasad Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0081
High Courts01 Jul 2019Dismissed
Rakesh Kumar Choudhary @ R.K. Choudhary Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0080
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 227, 319