High Courts06 Jul 2019Dismissed
National Insurance Co. Ltd Vs Punam Dev And Ors
Jharkhand High Court · (2019) 07 JH CK 0126
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 389 of 1,479
High Courts06 Jul 2019Dismissed
Steel Authority Of India Limited (SAIL) Vs Khudibala Sen @ Khudi Bala
Jharkhand High Court · (2019) 07 JH CK 0125
High Courts06 Jul 2019Disposed Of
Branch Manager, Oriental Insurance Co. Ltd Vs Sangita Devi And Ors
Jharkhand High Court · (2019) 07 JH CK 0124
Motor Vehicles Act, 1988 — Section 166Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts06 Jul 2019Disposed Of
Awadhesh Prasad Roy @ Awadhesh Roy @ Awadh Roy And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0123
Code Of Criminal Procedure, 1973 — Section 202, 482Indian Penal Code, 1860 — Section 323, 341, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(iv)(v), 3(i)(iv)(x)
High Courts06 Jul 2019Allowed
Birendra Sonkar @ Biru Sonkar And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0122
High Courts06 Jul 2019Disposed Of
Shashti Chandra Thakur Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0121
Indian Penal Code, 1860 — Section 279, 427Probation Of Offenders Act, 1958 — Section 4
High Courts06 Jul 2019Disposed Off
Vivek Pratap Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0006
Bihar And Orissa Public Recovery Demands Act, 1914 — Section 6, 7, 9Constitution Of India, 1950 — Article 226
High Courts06 Jul 2019Disposed Off
Jagdish Prasad And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0005
Right To The Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Re-Settlement Act, 2013 — Section 64National Highway Authority Act, 1956 — Section 3A, 3(g)(v)Constitution Of India, 1950 — Article 226
High Courts06 Jul 2019Disposed Off
Nizam Ansari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0004
Right To The Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Re-Settlement Act, 2013 — Section 64National Highway Authority Act, 1956 — Section 3A, 3(g)(v)Constitution Of India, 1950 — Article 226
High Courts05 Jul 2019Disposed Of
New India Assurance Co. Ltd Vs Meena Devi And Ors
Jharkhand High Court · (2019) 07 JH CK 0120
High Courts05 Jul 2019Dismissed
Manager, New India Assurance Co. Ltd Katras Road, P.O. & P.S. Bank More Dhanbad Vs Nasim Ansari And Ors
Jharkhand High Court · (2019) 07 JH CK 0119
High Courts05 Jul 2019Dismissed
United India Insurance Co. Ltd. Deoghar Vs Dropadi Debya And Ors
Jharkhand High Court · (2019) 07 JH CK 0118
Motor Vehicles Act, 1988 — Section 140, 168Code Of Criminal Procedure, 1973 — Section 161
High Courts05 Jul 2019Disposed Of
Jamun Mahto Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0117
Indian Penal Code, 1860 — Section 323, 354, 376, 511Code Of Criminal Procedure, 1973 — Section 153(3), 357(1)(c)Probation Of Offenders Act, 1958 — Section 4
High Courts05 Jul 2019Dismissed
Saluja Spares, Matkuria Vs Bhagwan Kelanka
Jharkhand High Court · (2019) 07 JH CK 0116
High Courts05 Jul 2019Dismissed
Workman Krishndeo Prasad Yadav Vs Employer In relation to the Management Of East Basuria Colliery, M/s. Bharat Coking Caol Limited, Dhanbad
Jharkhand High Court · (2019) 07 JH CK 0115
Industrial Disputes Act, 1972 — Section 10
High Courts05 Jul 2019
Arjun Saw And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0114
Chhotanagpur Tenancy Act, 1908 — Section 71A, 217Constitution Of India, 1950 — Article 226
High Courts05 Jul 2019Disposed Of
Koyla Ispat Mzdoor Panchayat Vs Union Of India And Ors
Jharkhand High Court · (2019) 07 JH CK 0113
Industrial Disputes Act, 1947 — Section 2(s), 10, 10(1), 10(1)(c), 12(5)Constitution Of India, 1950 — Article 226, 227
High Courts05 Jul 2019Dismissed
Chandan Kumar Choudhary Vs State Of Jharkhand & Anr
Jharkhand High Court · (2019) 07 JH CK 0112
High Courts05 Jul 2019Allowed
Harsh Singh son Of Late Sanjay Singh Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0111
Indian Penal Code, 1860 — Section 120B, 302, 307Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 161
High Courts05 Jul 2019Allowed
Balram Kumar @ Rahul Singh @ Sanjay Rout Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0110
Indian Penal Code, 1860 — Section 406