High Courts08 Jul 2019Dismissed
Panwa Devi Vs Union Of India And Ors
Jharkhand High Court · (2019) 07 JH CK 0146
Industrial Disputes Act, 1947 — Section 2A, 2(k), 10, 10(2), 12Industrial Disputes (Central) Rules, 1957 — Rule 3
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 388 of 1,479
High Courts08 Jul 2019Dismissed
Nilmani Kumari Vs Bharat Petroleum Corporation Limited
Jharkhand High Court · (2019) 07 JH CK 0145
Constitution Of India, 1950 — Article 226
High Courts08 Jul 2019Dismissed
Chaturbhuj Mahto Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0144
Constitution Of India, 1950 — Article 14, 16
High Courts08 Jul 2019Disposed Of
Arun Prasad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0143
High Courts08 Jul 2019Dismissed
Hiralal Chamar Vs Union Of India And Ors
Jharkhand High Court · (2019) 07 JH CK 0142
Industrial Disputes Act, 1947 — Section 2A, 2(k), 10, 10(2), 12Industrial Disputes (Central) Rules, 1957 — Rule 3
High Courts08 Jul 2019Dismissed
Mahendra Prasad Sharma Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0141
High Courts08 Jul 2019Allowed
Sailen Mandal Vs Ashu Mandal And Ors
Jharkhand High Court · (2019) 07 JH CK 0140
Indian Penal Code, 1860 — Section 34, 302, 498A
High Courts08 Jul 2019Allowed
Sonaram Laguri Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0139
Indian Penal Code, 1860 — Section 302
High Courts06 Jul 2019Allowed
M/s Madan Prasad Vs State Of Bihar (now Jharkhand) And Ors
Jharkhand High Court · (2019) 07 JH CK 0138
Arbitration Act, 1940 — Section 16(1)(c), 30, 33, 39Indian Contract Act, 1872 — Section 55, 56, 73Interest Act, 1978 — Section 3(1)(b)
High Courts06 Jul 2019
Jagarnath Sahu @ Jaganath Sahu Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0137
Indian Penal Code, 1860 — Section 34, 409, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Jul 2019Allowed
Prabhat Kumar Singh Vs C. M. P. F. Commissioner, Coal Mines Provident Fund Organisation, Dhanbad And Ors
Jharkhand High Court · (2019) 07 JH CK 0136
High Courts06 Jul 2019Dismissed
Akhil Bharatiya Koyla Kamgar Union having its office at Rajbari Road, Jharia through its General Secretary, Ramesh Prasad Singh, Dhanbad Vs Employer In relation To the management Of Bhowra Colliery, BCCL having its office at Koyala Bhawan, Dhanbad
Jharkhand High Court · (2019) 07 JH CK 0135
Income Tax Act, 1995 — Section 10Constitution Of India, 1950 — Article 226
High Courts06 Jul 2019Dismissed
G. Biswas (Gopesh Biswas) Vs M/S. Tata Motors Limited And Ors
Jharkhand High Court · (2019) 07 JH CK 0134
Industrial Disputes Act, 1947 — Section 11(A)
High Courts06 Jul 2019Disposed Of
Lt. Col. Pravin Kumar Vs Central Board Of Secondary Education through its Chairman, CBSE, New Delhi & Others
Jharkhand High Court · (2019) 07 JH CK 0133
High Courts06 Jul 2019Dismissed
Employer In relation To the Management Of Amlo Project Of M/s CCL Vs Their Workmen, namely, Ganesh Turi son Of Chhotan Turi, Ex. T.R. Worker, Amlo Project Of M/s CCL (Dohri Area), resident Of Amol Project, P.O. & P.S. Bermo, District Bokaro represented by Coal Field Mazdoor Union
Jharkhand High Court · (2019) 07 JH CK 0132
Industrial Disputes Act, 1947 — Section 10(1)(d), 10(2A)
High Courts06 Jul 2019Disposed Of
Jabir Khan Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0131
Indian Penal Code, 1860 — Section 279, 304AProbation Of Offenders Act, 1958 — Section 4Code Of Criminal Procedure, 1973 — Section 357(1)(c)
High Courts06 Jul 2019Allowed
Radhey Shyam Giri Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0130
Indian Penal Code, 1860 — Section 304ACode Of Criminal Procedure, 1973 — Section 313, 357(3)
High Courts06 Jul 2019Disposed Of
Ramdas Prasad @ Ranjeet Prasad Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0129
Indian Penal Code, 1860 — Section 34, 304B, 306, 379, 411, 498ACode Of Criminal Procedure, 1898 — Section 423(1)(b)(i)
High Courts06 Jul 2019Dismissed
Sirajuddin Ansari @ Pintu Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0128
Indian Penal Code, 1860 — Section 394, 411Code Of Criminal Procedure, 1973 — Section 439
High Courts06 Jul 2019Dismissed
Bablu Hansda And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0127
Indian Penal Code, 1860 — Section 147, 323, 379, 447Code Of Criminal Procedure, 1973 — Section 202