High Courts05 Jul 2019
Arjun Mahto & Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0109
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 390 of 1,479
High Courts05 Jul 2019Allowed
Nistar Minz, S/o Late Abraham Minz Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0108
Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 423, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 11, 12, 13, 13(2), 13(1)(c)(d), 15Code Of Criminal Procedure, 1973 — Section 156(3), 438(2)
High Courts05 Jul 2019Dismissed
M/s. Ashoka Hosiery Mills Vs Steel Authority Of India Limited And Ors
Jharkhand High Court · (2019) 07 JH CK 0107
Arbitration And Conciliation Act, 1996 — Section 34, 37
High Courts05 Jul 2019Allowed
Vikash Ranjan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0106
Contract Labour (Regulation And Abolition) Act, 1970 — Section 2(1)(c), 12(1), 12, 23, 24, 25, 26, 27Negotiable Instruments Act, 1881 — Section 141, 142, 142(1)
High Courts05 Jul 2019Dismissed
M/s KEM & PCR Joint Venture firm Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2019) 07 JH CK 0105
Income Tax Act, 1961 — Section 40A(2)(b)Constitution Of India, 1950 — Article 226
High Courts05 Jul 2019Dismissed
Prasadi Sao Vs Rajendra Prasad Sao And Ors
Jharkhand High Court · (2019) 07 JH CK 0104
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 43 Rule 1(S), Order 43 Rule 1(R)(S)Constitution Of India, 1950 — Article 227
High Courts05 Jul 2019Dismissed
Basant Lal Saw Vs Raj Kishore Saw And Ors
Jharkhand High Court · (2019) 07 JH CK 0103
Code Of Civil Procedure, 1908 — Order 40 Rule 1Constitution Of India, 1950 — Article 227
High Courts05 Jul 2019Dismissed
Aabid Ansari And Ors Vs State Of Jharkhand And
Jharkhand High Court · (2019) 07 JH CK 0102
Bihar Land Reforms Act, 1950 — Section 3, 4, 4(a), 4(b), 4(c), 4(h), 5, 6(1), 7Bihar Holdings (Maintenance Of Record) Act, 1973 — Section 14, 16, 17Constitution Of India, 1950 — Article 226
High Courts05 Jul 2019Disposed Of
Ram Chandra Dhan Rai Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0101
Indian Penal Code, 1860 — Section 406, 420Probation Of Offenders Act, 1958 — Section 4
High Courts05 Jul 2019Allowed
M/s Shriram Transport Finance Company Ltd Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0100
Negotiable Instrument Act, 1881 — Section 138, 142, 142(1), 142(2), 142A(3)Code Of Criminal Procedure, 1973 — Section 201
High Courts05 Jul 2019Dismissed
Muneshwar Yadav Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0099
Indian Penal Code, 1860 — Section 201, 409, 467, 468, 471, 477(A)Code Of Criminal Procedure, 1973 — Section 313
High Courts05 Jul 2019Allowed
Mantosh Kumar Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0098
Juvenile Justice Care And Protection Of Children) Act, 2000 — Section 7Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12, 12(b)
High Courts05 Jul 2019Dismissed
Krishna Pada Mahto Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0008
Jharkhand Minor Mineral Concession Rule, 2004 — Rule 9(1)(b), 9(1)(d), 9(1)(e)Constitution Of India, 1950 — Article 226
High Courts05 Jul 2019Partly Allowed
Central coalfields Limited Vs Most Charki Devi And Ors
Jharkhand High Court · (2019) 07 JH CK 0007
Land Acquisition Act, 1894 — Section 4, 18, 54
High Courts03 Jul 2019Disposed Off
Ashok Kumar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0014
Jharkhand Service Code, 2001 — Rule 103
High Courts03 Jul 2019Dismissed
Md. Rabbani Mian Vs Union Of India And Ors
Jharkhand High Court · (2019) 07 JH CK 0013
Constitution Of India, 1950 — Article 226
High Courts03 Jul 2019Disposed Off
M/S. Metal Om Technik Pvt. Ltd Vs Jharkhand Bijli Vitran Nigam Limited And Ors
Jharkhand High Court · (2019) 07 JH CK 0012
Electricity Act, 2003 — Section 42(5)Constitution Of India, 1950 — Article 226
High Courts03 Jul 2019Dismissed
IL & FS Engineering & Construction Company Limited Vs Jharkhand Bijli Vitran Nigam Limited And Ors
Jharkhand High Court · (2019) 07 JH CK 0011
Insolvency And Bankruptcy Code, 2016 — Section 14Constitution Of India, 1950 — Article 226
High Courts03 Jul 2019Allowed/ Disposed Off
State Of Jharkhand Vs Jharkhand Medical And Public Health Employees Association And Ors
Jharkhand High Court · (2019) 07 JH CK 0010
Constitution Of India, 1950 — Article 226
High Courts03 Jul 2019Dismissed/ Disposed Off
State Of Jharkhand And Ors Vs Daisy Kongari And Ors
Jharkhand High Court · (2019) 07 JH CK 0009
Constitution Of India, 1950 — Article 14, 16