High Courts14 May 2019Dismissed
Sadanand Prasad Barnwal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 05 JH CK 0029
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 396 of 1,479
High Courts14 May 2019Allowed
Surendra Mahto Vs State Of Bihar
Jharkhand High Court · (2019) 05 JH CK 0028
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 353, 354, 354(i)(b)
High Courts13 May 2019Dismissed
Ranjit Singh @ Rane And Ors Vs Satyabhama Devi And Ors
Jharkhand High Court · (2019) 05 JH CK 0027
Code Of Civil Procedure, 1908 — Section 47, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 101Constitution Of India, 1950 — Article 227
High Courts13 May 2019Dismissed
Loyola College Of Education Jamshedpur Vs Kolhan University And Ors
Jharkhand High Court · (2019) 05 JH CK 0026
National Commission for Minority Educational Act, 2004 — Section 2(g)Jharkhand State Universities (Amendment) Act, 2018 — Section 57A
High Courts13 May 2019Allowed
Chaudhary Mahato And Ors Vs State Of Bihar
Jharkhand High Court · (2019) 05 JH CK 0025
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1963 — Section 5, 6, 7, 8
High Courts10 May 2019Dismissed
Shekhar Kumar Sahu Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 05 JH CK 0023
Jharkhand Excise Act, 1915 — Section 89(1), 90Jharkhand Excise (Control And Settlement Of Retail Sale Of Liquor) Rules, 2018 — Rule 10, 10(1), 10(3), 11Constitution Of India, 1950 — Article 226
High Courts10 May 2019Allowed
Neelam Devi Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0022
Indian Penal Code, 1860 — Section 304B, 306, 498A, 498A(b)Dowry Prohibition Act, 1961 — Section 3, 4
High Courts10 May 2019Dismissed
Swapan Chakraborty Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 05 JH CK 0021
Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 125
High Courts09 May 2019Disposed Off
Sunil Kumar Paswan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 05 JH CK 0020
Constitution Of India, 1950 — Article 136, 226
High Courts09 May 2019Dismissed
Narayan Giri Vs Election Commission Of India And Ors
Jharkhand High Court · (2019) 05 JH CK 0019
Constitution Of India, 1950 — Article 226, 324, 325, 326, 327, 328, 329(b)Representation Of People Act, 1950 — Section 80, 100, 105, 170
High Courts09 May 2019Dismissed
Upendra Prasad Saw And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 05 JH CK 0018
Constitution Of India, 1950 — Article 226, 227
High Courts09 May 2019Allowed
Sanika Lohra Vs State Of Bihar
Jharkhand High Court · (2019) 05 JH CK 0017
Indian Penal Code, 1860 — Section 302, 304
High Courts09 May 2019Allowed
Rajeshwar Sao @ Rajeshwar Sahu Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0016
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts09 May 2019
Shaktipad Gorai And Ors Vs Union Of Indi
Jharkhand High Court · (2019) 05 JH CK 0015
Railway Act, 1989 — Section 2(29), 123(c), 123(c)(2), 124A, 124A(a), 124A(b), 124A(c), 124A(d), 124A(e)Railway Accidents And Untoward Incidents (Compensation) Rules, 1990 — Rule 3
High Courts08 May 2019Disposed Off
Promila Ghosh Vs Indian Oil Corporation Limited And Ors
Jharkhand High Court · (2019) 05 JH CK 0014
Constitution Of India, 1950 — Article 226
High Courts08 May 2019Dismissed
Pragya Sambhavi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 05 JH CK 0013
High Courts08 May 2019Dismissed
Kamal Kishore Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0012
Code Of Criminal Procedure, 1973 — Section 239
High Courts08 May 2019Dismissed
Jitendra Meena @ Jeetendra Meena Vs Union Of India
Jharkhand High Court · (2019) 05 JH CK 0011
Prevention Of Corruption Act, 1988 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 239
High Courts08 May 2019Dismissed
Amarjeet Kumar Sahu Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0010
High Courts08 May 2019Dismissed
Bindeshwari Rout And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0009
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 304, 307, 323, 324Code Of Criminal Procedure, 1973 — Section 313, 357A