High Courts08 May 2019Dismissed
Dhono Baipai Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0008
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313, 357A
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Jharkhand High Court judgments
29,565 judgments · page 397 of 1,479
High Courts08 May 2019Dismissed
Usha Kumari And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 05 JH CK 0007
Constitution Of India, 1950 — Article 226
High Courts07 May 2019Dismissed
Pushpendra Kumar Sinha Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0006
High Courts07 May 2019Allowed
Musafir Durbey And Ors Vs State Of Bihar (now Jharkhand)
Jharkhand High Court · (2019) 05 JH CK 0005
Indian Penal Code, 1860 — Section 396, 412Code Of Criminal Procedure, 1973 — Section 313
High Courts03 May 2019Dismissed
Geeta Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 05 JH CK 0004
Code Of Criminal Procedure, 1973 — Section 107, 192, 202, 313Indian Penal Code, 1860 — Section 323, 427, 448, 506Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x)
High Courts03 May 2019Dismissed
Fahim Khan Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0003
Railway Property (Unlawful Possession) Act, 1966 — Section 3, 3(a)Code Of Criminal Procedure, 1973 — Section 313
High Courts03 May 2019Dismissed
Kalimuddin Ansari @ Jabbir Ansari And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0002
Indian Penal Code, 1860 — Section 394, 411
High Courts02 May 2019Allowed
Rajinder Kumar Mohal Vs Union Of India
Jharkhand High Court · (2019) 05 JH CK 0001
Railways Act, 1989 — Section 81, 93, 94, 94(2), 95, 96, 99, 99(1), 106Indian Contract Act, 1872 — Section 151, 152, 161
High Courts30 Apr 2019
Balaji Enterprises Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0040
Code Of Civil Procedure, 1908 — Order 30 Rule 1, Order 30 Rule 4, Order 30 Rule 10Constitution Of India, 1950 — Article 12, 14, 298
High Courts30 Apr 2019Dismissed
Vivek Jain Vs Gyanendra Kumar Singh And Ors
Jharkhand High Court · (2019) 04 JH CK 0039
Constitution Of India, 1950 — Article 227
High Courts26 Apr 2019Dismissed
Yogendra Saw @ Yogendra Sao And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0038
Indian Penal Code, 1860 — Section 34, 385, 386, 387Code Of Criminal Procedure, 1973 — Section 197, 197(1), 313, 321, 397Air (Prevention And Control Of Pollution) Act, 1981 — Section 31(A)
High Courts26 Apr 2019Dismissed
Divisional Manager Vs Leela Devi And Ors
Jharkhand High Court · (2019) 04 JH CK 0037
Indian Penal Code, 1860 — Section 279, 304AMotor Vehicles Act, 1988 — Section 149(2)Employees Compensation Act, 1923 — Section 2(n), 3, 4, 4A, 4A(1), 4A(2), 4A(3), 4A(3)(a), 4A(3)(b)
High Courts23 Apr 2019Dismissed
Birendra Kumar Sinha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0036
Constitution Of India, 1950 — Article 226
High Courts12 Apr 2019Dismissed
Madan Ravidas And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 04 JH CK 0041
Indian Penal Code, 1860 — Section 34, 302, 304
High Courts12 Apr 2019Allowed
Nabik Mandal And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 04 JH CK 0029
Indian Penal Code, 1860 — Section 148, 307, 323, 325,Arms Act, 1959 — Section 27
High Courts11 Apr 2019
Employers in relation To the Management Of M/s Tata Steel Limited Vs Workman Bijay Kumar Singh And Ors
Jharkhand High Court · (2019) 04 JH CK 0034
Industrial Disputes Act, 1947 — Section 2A, 2A(1), 2A(2), 2A(3), 2KConstitution Of India, 1950 — Article 14, 226, 227
High Courts11 Apr 2019
Sanat Mandal Vs State Of Jharkhand
Jharkhand High Court · (2019) 04 JH CK 0033
Indian Penal Code, 1860 — Section 300, 302, 307, 324Code Of Criminal Procedure, 1973 — Section 313
High Courts11 Apr 2019Dismissed
Chanchal Kumar Mukherjee @ Chanchal Mukherejee @ Bhujuwa Vs State Of Jharkhand
Jharkhand High Court · (2019) 04 JH CK 0032
Indian Penal Code, 1860 — Section 375, 376, 376(2)(f)Code Of Criminal Procedure, 1973 — Section 313, 357A
High Courts11 Apr 2019Dismissed
R.C.M. Infrastructure Ltd Vs State Highway Authority Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0031
Arbitration And Conciliation Act, 1996 — Section 38(1), 38(2)Arbitration And Conciliation (Amendment) Act, 2015 — Section 11(4)
High Courts10 Apr 2019Dismissed
Birju Prasad Vs Nitu Gupta
Jharkhand High Court · (2019) 04 JH CK 0035
Code Of Civil Procedure, 1908 — Section 151, Order 32A Rule 5Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4