High Courts09 Apr 2019Disposed Off
Basant Kumar Agarwal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0028
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 398 of 1,479
High Courts05 Apr 2019Allowed
Md. Sayeed @ Dr. Md. Sayeed And Ors Vs Union Of India Through CBI And Ors
Jharkhand High Court · (2019) 04 JH CK 0027
Code Of Criminal Procedure, 1973 — Section 164, 195, 306, 306(1), 306(4), 307, 308, 340Evidence Act, 1872 — Section 132(1)Constitution Of India, 1950 — Article 20(3)
High Courts05 Apr 2019Dismissed
Parmeshwar Mahatha And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0026
Land Acquisition Act, 1894 — Section 4, 28
High Courts05 Apr 2019Disposed Off
Kishori Lal Choudhary And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0025
Jharkhand Buildings (Lease, Rent & Eviction) Control Act, 2011 — Section 1(3), 9, 10, 11Jharkhand Buildings (Lease, Rent And Eviction) Control Act, 2000 — Section 24, 37Constitution Of India, 1950 — Article 226
High Courts05 Apr 2019Disposed Off
Narendra Butala Vs State Of Jharkhand Through Vigilance
Jharkhand High Court · (2019) 04 JH CK 0024
Indian Penal Code, 1860 — Section 120B, 406, 408, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Jharkhand Regional Development Authority Act, 2001 — Section 35, 36, 52
High Courts05 Apr 2019Dismissed
Bangur Singh Soy Vs Union Of Indian Through C.B.I.
Jharkhand High Court · (2019) 04 JH CK 0023
Code Of Criminal Procedure, 1973 — Section 239
High Courts04 Apr 2019Dismissed
Dr. Sandeep Kumar Agrawal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0022
Lokayukta Act, 2001 — Section 2(j)(iv), 8, 8(b), 8(1)(b), 10(1)(b), 10(2), 11, 12, 12(1), 12(2), 12(3), 12(4), 12(5), 18Indian Penal Code, 1860 — Section 193Consumer Protection Act, 1986 — Section 14
High Courts04 Apr 2019Dismissed
Most Bishun Orain Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0021
Constitution Of India, 1950 — Article 226
High Courts04 Apr 2019Dismissed
M/s Nav Nirman Construction Vs Vinoba Bhave University And Ors
Jharkhand High Court · (2019) 04 JH CK 0020
Constitution Of India, 1950 — Article 226
High Courts04 Apr 2019Allowed
New Bombay Stores, Jamshedpur Vs M/s Narbheram Leasing Co. (Pvt.) Ltd., Jamshedpur And Ors
Jharkhand High Court · (2019) 04 JH CK 0019
Bihar Building (Lease, Rent And Eviction) Control Act, 1977 — Section 2(d), 5(2)(aa), 11(1)(c), 14Industrial Disputes Act, 1947 — Section 12Evidence Act, 1872 — Section 65
High Courts03 Apr 2019Dismissed
Most. Nirma Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0018
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 504
High Courts03 Apr 2019Dismissed
Jharkhand Media Private Limited Vs Sunil Singh
Jharkhand High Court · (2019) 04 JH CK 0017
Industrial Disputes Act, 1947 — Section 2A, 2ee, 2G, 2J, 2S, 3, 3(2), 10(1), 25B, 25, 25FWorking Journalists And other Newspaper Employees] (Conditions Of Service) And Miscellaneous Provisions Act, 1955 — Section 2F, 3, 3(1), 3(2)Constitution Of India, 1950 — Article 226, 227
High Courts03 Apr 2019Dismissed
Sanjay Tiwary Vs Yugal Kishore Prasad And Ors
Jharkhand High Court · (2019) 04 JH CK 0016
Constitution Of India, 1950 — Article 227
High Courts03 Apr 2019Dismissed
Renu Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0015
Bihar Tenants Holdings (Maintenance Of Records) Act, 1973 — Section 15, 16Constitution Of India, 1950 — Article 226
High Courts03 Apr 2019Dismissed
Bhola Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0014
Constitution Of India, 1950 — Article 136, 226
High Courts03 Apr 2019
Chamtu Munda Vs State Of Jharkhand
Jharkhand High Court · (2019) 04 JH CK 0013
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 6, 7, 8, 9, 14
High Courts02 Apr 2019Dismissed
Ulfat Mian Vs Kudaria Khatoon first widow Of Late Pudin Mian @ Hasmuddin And Ors
Jharkhand High Court · (2019) 04 JH CK 0012
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 22 Rule 1, Order 22 Rule 2Constitution Of India, 1950 — Article 227
High Courts02 Apr 2019Dismissed
Dinesh Kumar Das Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0011
Constitution Of India, 1950 — Article 226
High Courts02 Apr 2019Dismissed
Rohit Shekhar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0010
Securitisation And Reconstruction Of Finance Assets And Endorsement Of Security Act, 2002 — Section 13(4), 17, 18Constitution Of India, 1950 — Article 226
High Courts02 Apr 2019Disposed Off
M/s Bhargawa Enterprises Vs Jamshedpur Notified Area Committee And Ors
Jharkhand High Court · (2019) 04 JH CK 0009
Constitution Of India, 1950 — Article 226