COURT ARCHIVE

Jharkhand High Court judgments

29,565 judgments · page 400 of 1,479

High Courts27 Mar 2019Partly Allowed

Jatru Oraon Vs State Of Bihar

Jharkhand High Court · (2019) 03 JH CK 0034

Indian Penal Code, 1860 — Section 299, 299(b), 299(c), 300, 300(2), 300(3), 300(4), 302, 304Code Of Criminal Procedure, 1973 — Section 313
High Courts26 Mar 2019Dismissed

Surajmukhi Yadav Vs State Of Bihar

Jharkhand High Court · (2019) 03 JH CK 0028

Indian Penal Code, 1860 — Section 34, 302, 307, 324, 326Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts25 Mar 2019Dismissed

Narayan Nayak Vs State Of Jharkhand

Jharkhand High Court · (2019) 03 JH CK 0025

Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 239Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18B