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Jharkhand High Court judgments

29,565 judgments · page 401 of 1,479

High Courts07 Mar 2019Dismissed

Panpati Devi And Ors Vs Ram Barat Ram And Ors

Jharkhand High Court · (2019) 03 JH CK 0013

Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Chotanagpur Tenancy Act, 1908 — Section 46, 46(3)Constitution Of India, 1950 — Article 226, 227
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High Courts07 Mar 2019Dismissed

Uma Shankar Das Vs Putul Devi And Ors

Jharkhand High Court · (2019) 03 JH CK 0012

Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 16(3)Constitution Of India, 1950 — Article 226
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High Courts01 Mar 2019Allowed

Anjani Kumar Singh Vs State Of Jharkhand

Jharkhand High Court · (2019) 03 JH CK 0006

Code Of Criminal Procedure, 1973 — Section 227, 319, 482Indian Penal Code, 1860 — Section 120(B), 409, 420, 467, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 13(2), 13(1)(c), 13(1)(d)
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High Courts01 Mar 2019Disposed Off

Murari Singh And Ors Vs State Of Jharkhand

Jharkhand High Court · (2019) FFLT 76

Indian Penal Code, 1860 — Section 175, 379, 414, 420Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21, 21A, 21(6), 22Code Of Criminal Procedure, 1973 — Section 2(d), 482
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