COURT ARCHIVE

Jharkhand High Court judgments

29,565 judgments · page 403 of 1,479

High Courts18 Feb 2019Allowed

Sanjay Manjhi And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 02 JH CK 0024

Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 27, 106

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High Courts15 Feb 2019

Om Prakash Singh Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 02 JH CK 0023

Indian Penal Code, 1860 — Section 120B, 379, 406

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High Courts15 Feb 2019Dismissed

Shah Brothers Vs Union Of India Ad Ors

Jharkhand High Court · (2019) FFLT 24

Mines and Minerals (Development and Regulation) Act, 1957 — Section 8A(6), 9, 9A, 9B, 9C, 13, 26(2)Trade and Merchandise Marks Act, 1958 — Section 56(4)Passports Act, 1967 — Section 10(3)

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High Courts15 Feb 2019Allowed

Harun Mian alias Jawed And Ors Vs State Of Jharkhand

Jharkhand High Court · (2019) 02 JH CK 0021

Indian Penal Code, 1860 — Section 34, 326, 341

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High Courts15 Feb 2019Dismissed

Branch Manager Vs Ajay Chaurasiya And Ors

Jharkhand High Court · (2019) 02 JH CK 0020

Limitation Act, 1963 — Section 5

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High Courts14 Feb 2019Dismissed

Arun Kumar Singh Vs Rajendra Institute Of Medical Science And Ors

Jharkhand High Court · (2019) 02 JH CK 0019

Rajendra Institute Of Medical Science Act, 2002 — Section 29Rajendra Institute Of Medical Science Rules, 2002 — Rule 14

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High Courts11 Feb 2019Disposed Off

Radha Govind Public School Vs Jharkhand Urja Vikash Nigam Ltd

Jharkhand High Court · (2019) 02 JH CK 0018

Electricity Act, 2003 — Section 42Constitution Of India, 1950 — Article 226

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High Courts08 Feb 2019Disposed Off

Bokaro Pvt. Industrial Training Institute Vs Union Of India And Ors

Jharkhand High Court · (2019) 02 JH CK 0017

Constitution Of India, 1950 — Article 226

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High Courts08 Feb 2019Allowed

Ajay Kumar Jha Vs State Of Jharkhand

Jharkhand High Court · (2019) 02 JH CK 0016

Code Of Criminal Procedure, 1973 — Section 319, 482

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High Courts07 Feb 2019Allowed

Sanju Devi Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 02 JH CK 0015

Code Of Criminal Procedure, 1973 — Section 73, 82, 83, 205, 317Indian Penal Code, 1860 — Section 34, 498A

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High Courts07 Feb 2019Allowed

Shoukat Ali @ Shaukat Ali @ Soukat Ali And Ors Vs State Of Jharkhand

Jharkhand High Court · (2019) 02 JH CK 0014

Code Of Criminal Procedure, 1973 — Section 82, 83Indian Penal Code, 1860 — Section 34, 323, 341, 379, 504, 506

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High Courts06 Feb 2019

Maa Rama Electricals Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 02 JH CK 0013

Code Of Criminal Procedure, 1973 — Section 397, 401Constitution Of India, 1950 — Article 19(1)(G), 19(1)(Ga), 226

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High Courts06 Feb 2019Partly Allowed

Sonu Behera @ Tiblu Behera @ Tiblu Vs State Of Jharkhand

Jharkhand High Court · (2019) 02 JH CK 0012

Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 6, 7

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High Courts06 Feb 2019Disposed Off

Ram Kumar Singh @ Ramjee Singh And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 02 JH CK 0011

Constitution Of India, 1950 — Article 226

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High Courts06 Feb 2019Dismissed

Dhruw Singh And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 02 JH CK 0010

Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Sectio 7(3), 7(1)(2), 9Constitution Of India, 1950 — Article 226

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High Courts05 Feb 2019Allowed

Employers in relation to the Management Of Sudamdih Project Of M/s. B.C.C.L Vs Presiding Officer And Ors

Jharkhand High Court · (2019) FFLT 66

Industrial Disputes Act, 1947 — Section 25(c)

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High Courts04 Feb 2019Dismissed

State Of Jharkhand And Ors Vs Naryan Das And Ors

Jharkhand High Court · (2019) FFLT 58

Police Manual — Rule 672, 672(A)

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High Courts04 Feb 2019Dismissed

Rimish @ Ramesh Kandulna Vs State Of Jharkhand

Jharkhand High Court · (2019) FFLT 59

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313

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High Courts01 Feb 2019Dismissed

Uttam Kumar Vs State Of Jharkhand

Jharkhand High Court · (2019) FFLT 54

Indian Penal Code, 1860 — Section 323, 342, 354

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High Courts01 Feb 2019Allowed

Sakur Ansari Vs State Of Jharkhand

Jharkhand High Court · (2019) FFLT 55

Indian Penal Code, 1860 — Section 34, 304B, 498, 498AEvidence Act, 1872 — Section 113B

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