High Courts31 Jan 2019Disposed of
Nem Narayan Singh @ Manbharan Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 0 FFLT(JHH) 51
Bihar Land Reforms Act, 1950 — Section 3Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 404 of 1,479
High Courts31 Jan 2019Dismissed
Lal Mohan Singh Vs Bharat Coking Coal Limited And Ors
Jharkhand High Court · (2019) 01 JH CK 0094
High Courts31 Jan 2019Disposed Off
Rajindra Prasad Vs Kali Sonar And Ors
Jharkhand High Court · (2019) FFLT 47
Code Of Civil Procedure, 1908 — Section 151,Order 6 Rule 17
High Courts30 Jan 2019Disposed Off
Vivek Pratap Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0092
Bihar & Orissa Public Demands Recovery Act, 1914 — Section 7, 9, 10Constitution Of India, 1950 — Article 226
High Courts30 Jan 2019Dismissed
Mariram Majhi Vs Ludhu Majhi
Jharkhand High Court · (2019) 01 JH CK 0091
Constitution Of India, 1950 — Article 226, 227
High Courts30 Jan 2019Disposed Off
Birsa Institute Of Technology Vs All India Council for Technical Education And Ors
Jharkhand High Court · (2019) 01 JH CK 0090
Constitution Of India, 1950 — Article 226
High Courts30 Jan 2019Dismissed
Cheddi Sahu @ Chhedi Prasad Sahu Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0089
Code Of Criminal Procedure, 1973 — Section 204, 238, 243, 244, 245, 245(2), 246, 247
High Courts29 Jan 2019
Patrick Tigga Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0088
High Courts29 Jan 2019
Shahanshah Ali Khan @ Shahashah Ali Khan Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0087
Code Of Criminal Procedure, 1973 — Section 82, 83, 438
High Courts29 Jan 2019Dismissed
Debi Charan Mahto Vs General Manager And Ors
Jharkhand High Court · (2019) 01 JH CK 0086
Constitution Of India, 1950 — Article 14, 16, 21, 226
High Courts29 Jan 2019Dismissed
Pankaj Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0085
Constitution Of India, 1950 — Article 226
High Courts29 Jan 2019Disposed Off
Subash Kumar Modi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0084
Chotanagpur Tenancy Act, 1908 — Section 46, 46(3), 48, 48(4), 71A, 215(5)Registration Act, 1908 — Section 17Constitution Of India, 1950 — Article 226
High Courts29 Jan 2019Dismissed
Uma Shankar Upadhyaya Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0083
Constitution Of India, 1950 — Article 226
High Courts29 Jan 2019Allowed
Suresh Kumar Sharma Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0082
Code Of Criminal Procedure, 1973 — Section 227Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(za)(E)
High Courts29 Jan 2019Allowed
Jamruddin alias Jafar Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0081
Indian Penal Code, 1860 — Section 323, 341, 354Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 3(1)Code Of Criminal Procedure, 1973 — Section 313
High Courts29 Jan 2019Allowed
Sushil Murmu Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0080
Indian Penal Code, 1860 — Section 324, 341, 376Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts29 Jan 2019Dismissed
State Of Jharkhand Vs Ramdular Dehri And Ors
Jharkhand High Court · (2019) 01 JH CK 0079
High Courts29 Jan 2019Disposed Off
Pawan Kumar Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2019) 01 JH CK 0078
Code Of Civil Procedure, 1908 — Order 41 Rule 1Constitution Of India, 1950 — Article 215
High Courts28 Jan 2019Allowed
Rajan Gupta And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0077
Indian Penal Code, 1860 — Section 323, 341, 506Code Of Criminal Procedure, 1973 — Section 190
High Courts28 Jan 2019Dismissed
Baidya Nath Mandal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0076